High Courts05 Aug 1998Dismissed
Amar Nath Vs Smt. Lajo and Others
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 229 : (1998) 120 PLR 584 : (1998) 4 RCR(Civil) 383
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,207 of 4,612
High Courts05 Aug 1998
Jai Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 DMC 653 : (1998) 4 RCR(Criminal) 607
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts05 Aug 1998Allowed
State Bank of Patiala Vs Gian Chand Garg
Punjab And Haryana At Chandigarh · (2000) 3 LLJ 534
Constitution of India, 1950 — Article 226
High Courts05 Aug 1998
Maninder Singh Heera Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 08 P&H CK 0096
High Courts05 Aug 1998
Sat Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 246
High Courts05 Aug 1998
Murlidhar Sharma Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 455 : (1998) 4 RCR(Criminal) 439
High Courts05 Aug 1998
Roshan alias Roshan Lal and Others Vs Secretary, Govt. of Haryana Development and Panchayat Deptt. and Others
Punjab And Haryana At Chandigarh · AIR 1999 P&H 70 : (1999) 1 CivCC 88 : (1999) 1 ILR (P&H) 88 : (1998) 120 PLR 651 : (1998) 4 RCR(Civil) 108
Haryana Public Premises and Land (Eviction and Rent Recovery) Act, 1972 — Section 3
High Courts05 Aug 1998
Surinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 DMC 642 : (1998) 4 RCR(Criminal) 611
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 498A
High Courts05 Aug 1998Dismissed
Nirmal Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 485 : (1998) 120 PLR 30 : (1998) 4 RCR(Civil) 190
Land Acquisition Act, 1894 — Section 17, 4, 4(1), 5A, 6
High Courts05 Aug 1998Allowed
Raj Pal Chhabra Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) 2 ILR (P&H) 370 : (1998) 120 PLR 1 : (1998) 4 RCR(Civil) 608
Constitution of India, 1950 — Article 243(R)Haryana Municipal Act, 1973 — Section 21, 9(3)
High Courts05 Aug 1998Allowed
Dr. Mohinder Verma Vs Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 663 : (1998) 4 RCR(Civil) 511
Capital of Punjab (Development and Regulation) Act, 1952 — Section 8A
High Courts04 Aug 1998Allowed
Shiv Kumar and Others Vs Raj Kumar and Others
Punjab And Haryana At Chandigarh · (1999) ACJ 1417 : (1998) 120 PLR 553 : (1998) 4 RCR(Civil) 376
Motor Vehicles Act, 1988 — Section 166
High Courts04 Aug 1998Dismissed
R.S. Saini Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 611 : (1998) 4 RCR(Civil) 106
Punjab Municipal Act, 1911 — Section 16(1), 22
High Courts04 Aug 1998
Bhag Kaur Vs Piara Singh and Others
Punjab And Haryana At Chandigarh · (1999) 2 CivCC 14 : (1999) 121 PLR 306 : (1998) 4 RCR(Civil) 334
Motor Vehicles Act, 1988 — Section 166
High Courts04 Aug 1998
Ram Singh @ Ram Charan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 08 P&H CK 0086
High Courts04 Aug 1998
Gurdeep Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 249
High Courts04 Aug 1998
Sunita Vs State (U. T. Chandigarh)
Punjab And Haryana At Chandigarh · (1998) CriLJ 4249 : (1998) 3 RCR(Criminal) 803
Juvenile Justice Act, 1986 — Section 21, 22
High Courts04 Aug 1998
D.R. Foods Limited Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (1998) 08 P&H CK 0033
Haryana General Sales Tax Act, 1973 — Section 28B
High Courts03 Aug 1998
Bharti Telecom Ltd. Vs Altos India Ltd. (No. 2)
Punjab And Haryana At Chandigarh · (1998) 94 CompCas 929 : (1999) 1 RCR(Civil) 4
COMPANIES ACT, 1956 — Section 450
High Courts03 Aug 1998
Jasbir Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 338 : (1998) 4 RCR(Criminal) 468