High Courts26 Aug 1998
Hallary Footwear (P) Ltd. Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1998) 08 P&H CK 0097
Haryana General Sales Tax Rules, 1975 — Rule 28A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,202 of 4,612
High Courts26 Aug 1998
Surjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 553 : (1998) 4 RCR(Criminal) 659
High Courts26 Aug 1998
Par Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 AICLR 586 : (1999) 1 RCR(Criminal) 132
High Courts26 Aug 1998
SMT. VIDYA DEVI Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1998) 150 CTR 365
Estate Duty Act, 1953 — Section 34Finance Act, 1997 — Section 62, 63, 64, 65, 66Income Tax Act, 1961 — Section 139, 142, 143, 147, 148
High Courts25 Aug 1998Allowed
Lachhman Dass Vs Sarup Chand and Others
Punjab And Haryana At Chandigarh · (2000) 1 CivCC 289 : (1999) 123 PLR 268 : (2000) 1 RCR(Civil) 246
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts25 Aug 1998Allowed
Ram Singh Vs Rattan Chand
Punjab And Haryana At Chandigarh · (1999) 4 CivCC 269 : (1998) 120 PLR 790 : (1999) 1 RCR(Rent) 625
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
High Courts25 Aug 1998Dismissed
Gram Panchayat Vs Karam Singh and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 701 : (1999) 1 RCR(Civil) 97
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts25 Aug 1998Allowed
Hari Pushap Vs Pawan Kumar
Punjab And Haryana At Chandigarh · (1998) 120 PLR 828 : (1998) 2 RCR(Rent) 508
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(1), 15(6), 5
High Courts25 Aug 1998
Bant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 AICLR 235 : (1999) 1 RCR(Criminal) 310
High Courts25 Aug 1998
Balbir Singh Nehra Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1998) CriLJ 4722 : (1999) 1 ILR (P&H) 331 : (1998) 120 PLR 710 : (1998) 4 RCR(Civil) 157 : (1998) 4 RCR(Criminal) 157
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420
High Courts25 Aug 1998
Darshan Singh Lubhana Vs Additional Director, Consolidation of Holdings, Punjab, Jalandhar
Punjab And Haryana At Chandigarh · (1998) 2 PLJ 420 : (1998) 4 RCR(Civil) 386
High Courts25 Aug 1998Allowed
Mrs. Sudesh Kumari alias Mrs. Sarita Vij Vs Vijay Modi and Another
Punjab And Haryana At Chandigarh · (1998) 120 PLR 598 : (1999) 1 RCR(Civil) 233 : (1998) 2 RCR(Rent) 393
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
High Courts25 Aug 1998Allowed
H.U.F.D.C., Khanna and Sons Vs Janak Raj
Punjab And Haryana At Chandigarh · (1999) 121 PLR 265 : (1999) 1 RCR(Rent) 428
East Punjab Urban Rent Restriction Act, 1949 — Section 11, 13
High Courts25 Aug 1998Dismissed
Sanjeev Kumar and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 639 : (1998) 4 RCR(Civil) 381
Haryana Municipal Act, 1973 — Section 206(3)
High Courts24 Aug 1998Dismissed
Mehar Singh Vs Dharam Singh and Another
Punjab And Haryana At Chandigarh · (1999) 121 PLR 555 : (1999) 1 RCR(Civil) 407
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts24 Aug 1998Dismissed
Kailash Sharma, Sarpanch, Gram Panchayat Vs Commissioner and Secretary to Govt., Department of Development and Panchayat and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 657 : (1998) 4 RCR(Civil) 156
Haryana Panchayati Raj Act, 1994 — Section 51(1)Penal Code, 1860 (IPC) — Section 147, 149, 186, 332, 353
High Courts24 Aug 1998
Sanjay Vs Maharashi Dayanand University and Others
Punjab And Haryana At Chandigarh · AIR 1999 P&H 13 : (1999) 2 ILR (P&H) 54 : (1998) 4 RCR(Civil) 571
Constitution of India, 1950 — Article 226
High Courts24 Aug 1998
Aravali Pipes Limited Vs Haryana Financial Corporation
Punjab And Haryana At Chandigarh · AIR 1999 P&H 83 : (2000) 100 CompCas 800 : (1999) 2 ILR (P&H) 48 : (1998) 120 PLR 636 : (1998) 4 RCR(Civil) 168
Constitution of India, 1950 — Article 226State Financial Corporations Act, 1951 — Section 29, 30
High Courts24 Aug 1998
Om Prakash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 482
Penal Code, 1860 (IPC) — Section 376
High Courts24 Aug 1998
Rajinder Singh Vs Manjit Singh
Punjab And Haryana At Chandigarh · (1999) 1 LLR 402 : (1998) 2 PLJ 428 : (1998) 4 RCR(Civil) 313