High Courts02 Sept 1998Dismissed
Puran Chand Halwai Vs Krishan Kumar and Another
Punjab And Haryana At Chandigarh · (1999) 121 PLR 262
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,201 of 4,612
High Courts01 Sept 1998
Lakhbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) CriLJ 4796 : (1998) 4 RCR(Criminal) 477
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 50
High Courts01 Sept 1998Allowed
Chandigarh Administration and Others Vs Ashwani Kumar and Another
Punjab And Haryana At Chandigarh · (1999) 1 ILR (P&H) 77 : (1998) 120 PLR 764 : (1998) 4 RCR(Civil) 251
Capital of Punjab (Development and Regulation) Act, 1952 — Section 8AConstitution of India, 1950 — Article 14
High Courts31 Aug 1998
State of Punjab and others Vs Punjab Fibres Limited and others
Punjab And Haryana At Chandigarh · (2000) 1 ILR (P&H) 17 : (1998) 120 PLR 702 : (1998) 4 RCR(Civil) 363
Factories Act, 1948 — Section 2, 21
High Courts31 Aug 1998
Suraj Mal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 419
High Courts31 Aug 1998
Roshni Devi Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 163
High Courts31 Aug 1998Allowed
ANZ Grindlays Bank Limited Vs Municipal Corporation and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 254 : (1999) 2 RCR(Civil) 429
Constitution of India, 1950 — Article 226Punjab Municipal Corporation Act, 1976 — Section 146
High Courts28 Aug 1998
Lal Chand Patni Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 546
High Courts28 Aug 1998
Kamaljit Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 244
High Courts27 Aug 1998Dismissed
Prem Sagar Vs Ram Lal
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 353 : (1999) 121 PLR 615 : (1999) 1 RCR(Civil) 263
High Courts27 Aug 1998Dismissed
Shamsher Singh Vs Sampuran Singh and Another
Punjab And Haryana At Chandigarh · (1998) 120 PLR 777 : (1998) 2 RCR(Rent) 429
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts27 Aug 1998
Bhim Sain Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 618
High Courts27 Aug 1998
National Insurance Co. Ltd. Vs Maya Devi and Others
Punjab And Haryana At Chandigarh · (2000) 1 ILR (P&H) 193 : (1999) 1 LLJ 1016
Employees Compensation Act, 1923 — Section 4A
High Courts27 Aug 1998
National Insurance Company Limited Vs Maya Devi (Smt.) and others
Punjab And Haryana At Chandigarh · (2000) 1 ILR (P&H) 193 : (1999) 1 LLJ 1016
Employees Compensation Act, 1923 — Section 4A
High Courts27 Aug 1998Allowed
Sat Narain Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1999 P&H 41 : (1999) 121 PLR 797 : (1998) 4 RCR(Civil) 249
Haryana Panchayati Raj Act, 1994 — Section 175, 2
High Courts27 Aug 1998Dismissed
Sushil Kumar and Others Vs Sh. Goshala and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 795 : (1998) 4 RCR(Civil) 375
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 115
High Courts26 Aug 1998
K.C. Estates Private Limited Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 PLJ 43 : (1998) 4 RCR(Civil) 560
High Courts26 Aug 1998Dismissed
P.K. Gupta, Maj. Gen. (Retd.) Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 641
High Courts26 Aug 1998Dismissed
Bawa Gram Udyog Samiti and Another Vs Khadi and Village Industries Commission and Another
Punjab And Haryana At Chandigarh · AIR 1999 P&H 114 : (1998) 4 RCR(Civil) 536
Khadi and Village Industries Commission Act, 1956 — Section 15
High Courts26 Aug 1998
Smt. Vidya Devi Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2001) 249 ITR 346 : (1998) 101 TAXMAN 363
Finance Act, 1997 — Section 63, 64, 68, 69Income Tax Act, 1961 — Section 139, 142, 143, 147, 148