High Courts01 Oct 1999Dismissed
Gurbachan Singh Vs Chain Singh
Punjab And Haryana At Chandigarh · (2001) 1 DMC 215
Hindu Succession Act, 1956 — Section 14(1), 14(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,118 of 4,612
High Courts01 Oct 1999
Purshotam Kumar Vs Phuli Devi and Others
Punjab And Haryana At Chandigarh · (2000) 2 ACC 741 : (2000) 124 PLR 136 : (2000) 1 RCR(Civil) 425
Motor Vehicles Act, 1988 — Section 166
High Courts01 Oct 1999
Sunil Palta and another Vs State
Punjab And Haryana At Chandigarh · (2000) CriLJ 1647 : (2000) 2 ILR (P&H) 206 : (2000) 1 RCR(Criminal) 85
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 304B, 306, 34, 498A
High Courts01 Oct 1999
Subhash Chander Vs Ram Chander
Punjab And Haryana At Chandigarh · (2000) 2 CCC 657 : (2000) 2 CivCC 657 : (2000) 1 CurLJ 84 : (2000) 2 LJR 701 : (2000) 2 PLR 475 : (1999) 4 RCR(Civil) 501
High Courts30 Sept 1999
Jasbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 09 P&H CK 0113
High Courts30 Sept 1999
Bharthu and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2000) 124 PLR 524 : (2000) 2 RCR(Civil) 68
Wild Life (Protection) Act, 1972 — Section 21
High Courts30 Sept 1999
Indure Limited Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Civil) 204
High Courts29 Sept 1999Dismissed
Kusum Kumar Vs Smt. Parkash Wati
Punjab And Haryana At Chandigarh · (2000) 124 PLR 152 : (1999) 2 RCR(Rent) 605
East Punjab Urban Rent Restriction Act, 1949 — Section 12, 13(3), 15
High Courts29 Sept 1999Allowed
Subh Timb Steel Limited Vs Inder Paul Dua and Another
Punjab And Haryana At Chandigarh · (2000) 124 PLR 168 : (1999) 4 RCR(Civil) 642 : (1999) 2 RCR(Rent) 596
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 6 Rule 14East Punjab Urban Rent Restriction Act, 1949 — Section 15 , 15(5)
High Courts29 Sept 1999Allowed
Mrs. Kanta Sagar Vs Mr. Vinod Khanna
Punjab And Haryana At Chandigarh · (2000) 124 PLR 682 : (2000) 1 RCR(Rent) 3
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts29 Sept 1999Allowed
Pritam Singh and Another Vs Sadhu Singh and Others
Punjab And Haryana At Chandigarh · (2000) 124 PLR 89 : (1999) 4 RCR(Civil) 423
Limitation Act, 1963 — Article 116
High Courts29 Sept 1999
Karam Singh Lall Vs Union of India
Punjab And Haryana At Chandigarh · (2000) 125 PLR 507 : (1999) 4 RCR(Civil) 531
Arbitration Act, 1940 — Section 30, 33
High Courts29 Sept 1999Allowed
National Insurance Co. Vs Parveen and Others
Punjab And Haryana At Chandigarh · (2000) 2 ACC 729 : (2000) ACJ 1354 : (2000) 3 LLJ 1471 : (2000) 124 PLR 1
Motor Vehicles Act, 1988 — Section 167
High Courts29 Sept 1999
Deepak Sharma and Others Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2000) 124 PLR 642
Penal Code, 1860 (IPC) — Section 304A
High Courts29 Sept 1999
Sushil Kumar Vs Maharishi Dayanand University and Others
Punjab And Haryana At Chandigarh · AIR 2000 P&H 72 : (2000) 124 PLR 481 : (2000) 1 RCR(Civil) 244
Constitution of India, 1950 — Article 14, 226
High Courts28 Sept 1999Dismissed
Kulwant Singh Vs Karnail Singh
Punjab And Haryana At Chandigarh · (2000) 125 PLR 201 : (1999) 4 RCR(Civil) 412
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts28 Sept 1999Dismissed
National Insurance Company Vs Zana Begum and Others
Punjab And Haryana At Chandigarh · (2000) ACJ 1339 : (2000) 124 PLR 2 : (2000) 1 RCR(Civil) 134
Central Motor Vehicles Rules, 1989 — Rule 3(1)Motor Vehicles Act, 1988 — Section 149
High Courts28 Sept 1999
Des Raj Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 AICLR 879 : (2000) 1 RCR(Criminal) 20
High Courts28 Sept 1999
Gurbachan Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 231 : (2000) 3 RCR(Criminal) 403
High Courts28 Sept 1999
Pawan Moudgil Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 AICLR 130 : (1999) 4 RCR(Criminal) 829