High Courts05 Oct 1999Allowed
Shri N.K. Vij Vs Kamal Kapoor
Punjab And Haryana At Chandigarh · (2000) 125 PLR 363
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17East Punjab Urban Rent Restriction Act, 1949 — Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,117 of 4,612
High Courts05 Oct 1999Dismissed
Kishan Chand Vs Hari Singh
Punjab And Haryana At Chandigarh · (2000) 126 PLR 287 : (2000) 1 RCR(Rent) 25
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 13(2)
High Courts05 Oct 1999Dismissed
Joginder Pal Vs Indian Red Cross Society and Others
Punjab And Haryana At Chandigarh · (2000) 125 PLR 280 : (2000) 1 RCR(Civil) 87
Civil Procedure Code, 1908 (CPC) — Section 11Succession Act, 1925 — Section 372, 387
High Courts05 Oct 1999
Delhi State Industrial Development Vs Ashish Anand
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Civil) 41
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 30, 5
High Courts05 Oct 1999
Sham Sunder Vs Kanwar Raja Ram Singh
Punjab And Haryana At Chandigarh · (2000) 2 PLJ 373 : (2001) 1 PLR 211 : (2001) 1 RCR(Civil) 316
High Courts04 Oct 1999
Ranjit Singh Vs Sarup Chand
Punjab And Haryana At Chandigarh · (2000) 1 ICC 26
High Courts04 Oct 1999Allowed
Punjab State Vs Dr. B.S. Nanda and Others
Punjab And Haryana At Chandigarh · (2000) 1 CivCC 535 : (2000) 124 PLR 701 : (1999) 4 RCR(Civil) 626
Contract Act, 1872 — Section 74
High Courts04 Oct 1999Dismissed
Municipal Committee Vs Ishar Dass and Another
Punjab And Haryana At Chandigarh · (2000) 124 PLR 691 : (2000) 1 RCR(Civil) 310
High Courts04 Oct 1999
Gurdev Singh Vs Jaljodhan Singh
Punjab And Haryana At Chandigarh · (1999) 4 RCR(Civil) 528
High Courts04 Oct 1999
Bhagwan Singh @Bhaggi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 AICLR 838 : (2000) 1 RCR(Criminal) 44
High Courts04 Oct 1999
Baba Lal and Others Vs Mahipal Singh (Died) through L.Rs.
Punjab And Haryana At Chandigarh · (2000) 124 PLR 590 : (1999) 4 RCR(Civil) 654
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts04 Oct 1999Dismissed
Navneet Priya Shamji Maharaj Society Vs Chuni Lal Sharma and Others
Punjab And Haryana At Chandigarh · (2000) 3 CivCC 32 : (2000) 125 PLR 561 : (1999) 4 RCR(Civil) 573
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts01 Oct 1999
Dr. Amrik Singh Chatha and Others Vs Bishamber Dass and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 281 : (2000) 1 RCR(Rent) 77
East Punjab Urban Rent Restriction Act, 1949 — Section 13(1)
High Courts01 Oct 1999Allowed
Om Parkash adopted Son of Garib Ram Vs Des Ram and Others
Punjab And Haryana At Chandigarh · (2000) 124 PLR 232
Hindu Adoptions and Maintenance Act, 1956 — Section 10, 16, 9(2)
High Courts01 Oct 1999Dismissed
Subhash Chander Vs Ram Chander and Others
Punjab And Haryana At Chandigarh · (2000) 125 PLR 475
Partnership Act, 1932 — Section 18, 19
High Courts01 Oct 1999
K.S. Sehgal Vs Maj. Charanjiv Singh Bachhar
Punjab And Haryana At Chandigarh · (2000) 125 PLR 279 : (2000) 1 RCR(Civil) 699
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts01 Oct 1999Allowed
Om Parkash Adopted Son of Garib Ram Vs Des Ram and Others
Punjab And Haryana At Chandigarh · (2000) 2 CivCC 123 : (2000) 1 CivCC 671 : (2000) 1 DMC 724 : (2000) 1 RCR(Civil) 719
Hindu Adoptions and Maintenance Act, 1956 — Section 10, 16, 9(2)
High Courts01 Oct 1999
Piara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 AICLR 493 : (2000) 1 RCR(Criminal) 532
High Courts01 Oct 1999
Parkash Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 PLJ 393
High Courts01 Oct 1999
Bohar Singh Vs Balwinder Kaur
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 172