High Courts11 Jan 2000Allowed

Dr. J.S. Sodhi and Others Vs Mela Ram

Punjab And Haryana At Chandigarh · AIR 2000 P&H 127 : (2000) 2 ILR (P&H) 104 : (2000) 124 PLR 684 : (2000) 1 RCR(Rent) 142

East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts11 Jan 2000

Shila Devi Vs Ram Niwas

Punjab And Haryana At Chandigarh · (2000) 01 P&H CK 0022

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(1), 2, 6APunjab Relief of Indebtedness Act, 1934 — Section 31
High Courts11 Jan 2000Allowed

Beero @ Beermati Vs State of Haryana

Punjab And Haryana At Chandigarh · (2000) 2 DMC 230 : (2000) 2 RCR(Criminal) 120

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302