High Courts13 Jan 2000
Dhanbir and others Vs Nathan and others
Punjab And Haryana At Chandigarh · (2000) 3 AICLR 154 : (2000) 2 RCR(Criminal) 604
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,095 of 4,612
High Courts13 Jan 2000
Sushil Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 AICLR 612 : (2000) 2 RCR(Criminal) 230
High Courts13 Jan 2000
Sachdeva O.P. and others Vs Food Corporation of India, New Delhi and others
Punjab And Haryana At Chandigarh · (2000) 01 P&H CK 0034
Constitution of India, 1950 — Article 226
High Courts13 Jan 2000Allowed
Daljit Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 2 DMC 265 : (2000) 2 RCR(Criminal) 393
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 148, 149, 304B, 498A, 506
High Courts13 Jan 2000
Surinder Pal Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2000) 01 P&H CK 0024
Constitution of India, 1950 — Article 226
High Courts13 Jan 2000Dismissed
Rajpal Vs Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (2000) 125 PLR 342
Constitution of India, 1950 — Article 12, 226Industrial Disputes Act, 1947 — Section 10
High Courts13 Jan 2000Dismissed
Commissioner, Municipal Corporation and Others Vs Kashmiri Lal
Punjab And Haryana At Chandigarh · (2000) 125 PLR 743 : (2000) 3 RCR(Civil) 442
Punjab Municipal Corporation Act, 1976 — Section 149
High Courts13 Jan 2000Allowed
Jai Singh Vs Jai Bhagwan and Others
Punjab And Haryana At Chandigarh · (2001) 1 CivCC 686 : (2000) 126 PLR 399 : (2000) 3 RCR(Civil) 163
Court Fees Act, 1870 — Section 7
High Courts12 Jan 2000
Shish Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) CriLJ 1842 : (2000) 1 RCR(Criminal) 823
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts12 Jan 2000Dismissed
Satbir Singh Vs P.O., Industrial Tribunal-cum-Labour Court and Another
Punjab And Haryana At Chandigarh · (2002) 4 LLJ 735 : (2000) 125 PLR 210
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 2, 25F
High Courts12 Jan 2000
Krishan Engineering Works (Regd.) Vs Durga Dass
Punjab And Haryana At Chandigarh · (2001) 1 CivCC 95 : (2001) 2 RCR(Civil) 69
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13Partnership Act, 1932 — Section 69, 69(1), 69(2)
High Courts11 Jan 2000Dismissed
Kartar Chand Vs Shanti Devi
Punjab And Haryana At Chandigarh · (2000) 125 PLR 804 : (2000) 2 RCR(Civil) 417 : (2000) 1 RCR(Rent) 388
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts11 Jan 2000Dismissed
Ram Nath Vs Shri Kanth
Punjab And Haryana At Chandigarh · (2000) 124 PLR 679
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts11 Jan 2000
The State of Haryana Vs Smt. Bhagwati Devi (Died) by LRS. and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 189 : (2000) 3 RCR(Civil) 341
Land Acquisition Act, 1894 — Section 23
High Courts11 Jan 2000
Head Const. Hardev Singh Vs Union of India and others
Punjab And Haryana At Chandigarh · (2000) CriLJ 2585 : (2000) 1 RCR(Civil) 1018
Border Security Force Act, 1968 — Section 107, 108, 46Border Security Force Rules, 1969 — Rule 48Constitution of India, 1950 — Article 227
High Courts11 Jan 2000
Nagesh Joshi Vs Kandhari Beverages Pvt.Ltd.
Punjab And Haryana At Chandigarh · (2000) 2 RCR(Criminal) 321
High Courts11 Jan 2000
Satish alias Lambi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 AICLR 617 : (2000) 2 RCR(Criminal) 336
High Courts11 Jan 2000
Mohit Kumar alias Billa Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 3 AICLR 118 : (2000) 2 RCR(Criminal) 389
High Courts11 Jan 2000
Dalbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 525 : (2000) 4 RCR(Criminal) 286
High Courts11 Jan 2000Allowed
Santosh Bhardwaj Vs U.T. Administration
Punjab And Haryana At Chandigarh · (2000) 2 DMC 251 : (2000) 2 RCR(Criminal) 247
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 149, 406, 494, 495