High Courts15 Jan 2001
Kashmir @ Motu Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2001) 2 AICLR 520 : (2001) 1 RCR(Criminal) 616
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,004 of 4,612
High Courts15 Jan 2001Allowed
Rustom Vs Ramzan and Others
Punjab And Haryana At Chandigarh · (2002) 1 CivCC 470 : (2002) 1 RCR(Civil) 359
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Limitation Act, 1963 — Article 65
High Courts15 Jan 2001
Harbans Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Criminal) 333
Prevention of Food Adulteration Act, 1954 — Section 16(1)
High Courts15 Jan 2001
Prem Chand Vs Financial Commissioner (Appeals) Haryana and Others
Punjab And Haryana At Chandigarh · (2002) 1 RCR(Civil) 107
Punjab Land Revenue Act, 1887 — Section 13, 14
High Courts15 Jan 2001
Sukhwinder Singh Parmar Vs Satnam Singh Minhas
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 437
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts15 Jan 2001
Municipal Committee, Dharamkot Vs Harinder Singh
Punjab And Haryana At Chandigarh · (2001) 01 P&H CK 0054
Constitution of India, 1950 — Article 226
High Courts15 Jan 2001
Baljinder Kaur Vs Union of India
Punjab And Haryana At Chandigarh · (2001) 01 P&H CK 0041
Constitution of India, 1950 — Article 226, 227
High Courts14 Jan 2001Dismissed
Avinash Chander and Another Vs Hazura Singh and Others
Punjab And Haryana At Chandigarh · (2003) 1 CivCC 439 : (2002) 4 RCR(Civil) 766
Limitation Act, 1908 — Article 182Transfer of Property Act, 1882 — Section 52
High Courts12 Jan 2001
The Tangaur Coop. Credit and Service Society Ltd., Tangaur Dist. Kurukshetra Vs The Joint Secretary to Govt. of Haryana, Department of Cooperation, Chandigarh
Punjab And Haryana At Chandigarh · (2001) 01 P&H CK 0213
Constitution of India, 1950 — Article 226
High Courts12 Jan 2001
Surinder Nath Vs Union Territory, Chandigarh and others
Punjab And Haryana At Chandigarh · (2001) 4 CivCC 180 : (2001) 3 RCR(Civil) 540
Land Acquisition Act, 1894 — Section 11, 11, 11(1), 4, 4(1)
High Courts12 Jan 2001
Commissioner of Income Tax Vs Saurabh Kulshreshtha
Punjab And Haryana At Chandigarh · (2001) 171 CTR 513 : (2001) 251 ITR 571 : (2002) 121 TAXMAN 147
Income Tax Act, 1961 — Section 143(1), 16, 17(1), 256(2)
High Courts12 Jan 2001
Kulwant Singh Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Civil) 234
Land Acquisition Act, 1894 — Section 18, 23, 23(1), 4, 4(1)
High Courts12 Jan 2001
Punjab State Electricity Board Vs Municipal Committee, Hoshiarpur
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Civil) 260
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts12 Jan 2001
Apex Chemicals Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Criminal) 177
Criminal Procedure Code, 1973 (CrPC) — Section 133, 139
High Courts12 Jan 2001
Gopal Krishan Saini Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 01 P&H CK 0156
Business of the Government of Punjab, 1980 — Rule 11, 12, 4, 5, 7Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226, 227, 317, 317(1), 317(2)
High Courts12 Jan 2001
Mam Chand Bhardwaj Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 01 P&H CK 0150
Constitution of India, 1950 — Article 226, 227
High Courts12 Jan 2001
Harjit Singh Vs State
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Criminal) 560
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts12 Jan 2001
Narata Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 01 P&H CK 0080
Prevention of Food Adulteration Act, 1954 — Section 16(1), 7
High Courts12 Jan 2001
Lal Chand Ex. No. 95949 Vs Union of India
Punjab And Haryana At Chandigarh · (2001) 01 P&H CK 0064
Constitution of India, 1950 — Article 14, 16, 226, 227Pension Regulations for Army, 1961 — Regulation 168, 198
High Courts12 Jan 2001
Gram Panchayat Vs The Director, Consolidated of Holdings, Punjab, Jalandhar
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 664
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42Punjab Village Common Lands (Regulation) Act, 1961 — Section 11, 13, 2