COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,229 judgments · page 3,002 of 4,612

High Courts19 Jan 2001

Sucha Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 788

Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 240, 91Penal Code, 1860 (IPC) — Section 120Prevention of Corruption Act, 1988 — Section 13(1), 13(2)

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High Courts19 Jan 2001

Murari Lal Bhargava Vs State of Haryana

Punjab And Haryana At Chandigarh · (2001) 2 RCR(Civil) 256

Land Acquisition Act, 1894 — Section 18, 19, 23, 28, 4

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High Courts19 Jan 2001

P.N.B., Amritsar Vs Jagjit Singh

Punjab And Haryana At Chandigarh · (2001) 2 RCR(Civil) 36

Civil Procedure Code, 1908 (CPC) — Section 35, 35(2)

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High Courts19 Jan 2001

State of Haryana Vs Raj Kaur

Punjab And Haryana At Chandigarh · AIR 2001 P&H 322 : (2001) 2 RCR(Civil) 491

Civil Procedure Code, 1908 (CPC) — Section 80Evidence (Amendment) Act, 1925 — Section 67 , 68Limitation Act, 1963 — Article 65

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High Courts18 Jan 2001

Bindu Vs M/s. Continental Valves Ltd.

Punjab And Haryana At Chandigarh · (2002) 1 ACC 365 : (2002) ACJ 365 : (2001) 2 RCR(Civil) 570

Motor Vehicles Act, 1939 — Section 110

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High Courts18 Jan 2001

State of Haryana Vs The Satrod Kalan Co-operative L and C Society Limited

Punjab And Haryana At Chandigarh · (2001) 2 RCR(Civil) 173 : (2001) 2 RCR(Criminal) 178

Arbitration Act, 1940 — Section 14

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High Courts18 Jan 2001

Richa Sharma @ Happy Vs State of Punjab

Punjab And Haryana At Chandigarh · (2001) 1 DMC 712 : (2001) 1 RCR(Criminal) 438

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498, 498

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High Courts18 Jan 2001

Haryana Urban Development Authority Vs Rashid

Punjab And Haryana At Chandigarh · (2001) 01 P&H CK 0018

Constitution of India, 1950 — Article 226, 227

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High Courts18 Jan 2001Dismissed

State of Haryana Vs Vijay Kumar

Punjab And Haryana At Chandigarh · (2001) 2 LLJ 1592

Constitution of India, 1950 — Article 226

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High Courts18 Jan 2001

Satnam Singh Bhaur Vs Joint Registrar, Co-op. Societies, Jalandhar

Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 167

Constitution of India, 1950 — Article 226Punjab Co-operative Societies Act, 1961 — Section 68

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High Courts17 Jan 2001Dismissed

Surinder Parkash Dhir Vs Gurcharan Singh Gandhi

Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 352

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 11, Order 9 Rule 13, Order 9 Rule 6, Order 9 Rule 7, 151Constitution of India, 1950 — Article 227

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High Courts17 Jan 2001Dismissed

Virinder Singh Vs Union of India

Punjab And Haryana At Chandigarh · (2001) 01 P&H CK 0191

Arbitration Act, 1940 — Section 31, 32Constitution of India, 1950 — Article 14, 19, 21, 226

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High Courts17 Jan 2001

Mukesh Kumar Vs Presiding Officer

Punjab And Haryana At Chandigarh · (2001) 2 LLJ 971

Industrial Disputes Act, 1947 — Section 2

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High Courts17 Jan 2001

Smt. Banti Vs M/s. Pacific Enterprises

Punjab And Haryana At Chandigarh · (2001) 01 P&H CK 0153

Civil Procedure Code, 1908 (CPC) — Section 47East Punjab Urban Rent Restriction Act, 1949 — Section 13

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High Courts17 Jan 2001

Vandana Vs State of Punjab

Punjab And Haryana At Chandigarh · (2001) 01 P&H CK 0124

Constitution of India, 1950 — Article 14, 21, 226, 227

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High Courts17 Jan 2001

Anurag Gupta Vs State

Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 776

Criminal Procedure Code, 1973 (CrPC) — Section 161, 439Penal Code, 1860 (IPC) — Section 120B, 420Prevention of Corruption Act, 1988 — Section 13(1), 2

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High Courts17 Jan 2001