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Punjab And Haryana At Chandigarh judgments

92,229 judgments · page 2,948 of 4,612

High Courts22 Aug 2001Partly Allowed

M.S.T.C. Ltd. Vs Shree Diwan Steel (I.) Ltd.

Punjab And Haryana At Chandigarh · (2003) 115 CompCas 587 : (2002) 2 RCR(Civil) 618

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, Order 38 Rule 5Companies Act, 1956 — Section 446 , 617Criminal Law (Amendment) Ordinance, 1944 — Section 12, 13, 14, 4
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High Courts21 Aug 2001Dismissed

Sant Eshar Singh Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · AIR 2002 P&H 25 : (2002) 2 CivCC 398 : (2002) 1 ILR (P&H) 346 : (2002) 2 RCR(Civil) 406

Cinematograph Act, 1952 — Section 5Cinematograph Certification Rules, 1983 — Rule 32Constitution of India, 1950 — Article 19, 25, 26, 29, 29(1)
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High Courts21 Aug 2001Allowed

Parveen Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (2001) CriLJ 4583 : (2002) 1 DMC 486 : (2001) 4 RCR(Criminal) 780

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 401Good Conduct Prisoners Probational Release Act, 1926 — Section 2, 7
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High Courts21 Aug 2001Dismissed

Zorawar Singh Atwal Vs Rachna

Punjab And Haryana At Chandigarh · (2001) 4 RCR(Criminal) 532

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 100Hindu Minority and Guardianship Act, 1956 — Section 13
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High Courts21 Aug 2001Dismissed

Sanjeev Kumar Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2002) CriLJ 2574 : (2003) 2 RCR(Criminal) 138

Constitution of India, 1950 — Article 14, 15, 161, 226, 72Criminal Procedure Code, 1973 (CrPC) — Section 433A, 482Penal Code, 1860 (IPC) — Section 302, 34, 498A
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High Courts21 Aug 2001Allowed

Satbir Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2001) 4 RCR(Criminal) 330

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A, 337
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High Courts20 Aug 2001Allowed

Arvind Katcoh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2001) 4 RCR(Criminal) 608

Criminal Procedure Code, 1973 (CrPC) — Section 156Essential Commodities Act, 1955 — Section 3, 7Penal Code, 1860 (IPC) — Section 120
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