High Courts27 Aug 2001Dismissed
The Bal Khurd Coop. Agri. Service Society Ltd. and others Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (2001) 08 P&H CK 0049
Punjab Co-operative Societies Act, 1961 — Section 23
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 2,946 of 4,612
High Courts27 Aug 2001Partly Allowed
Shamsher alias Surinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 08 P&H CK 0025
Constitution (Forty-Second Amendment) Act, 1976 — Section 44Limitation Act, 1963 — Article 100, 58Punjab Government Employees (Conduct) Rules, 1966 — Rule 21
High Courts27 Aug 2001Allowed
Murli Manohar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) CriLJ 1295 : (2001) 4 RCR(Criminal) 536
Criminal Procedure Code, 1973 (CrPC) — Section 82, 83Insecticides Act, 1968 — Section 17, 18, 21, 29, 3Insecticides Rules, 1971 — Rule 16, 19
High Courts24 Aug 2001Dismissed
Management of the Vice-Chancellor, Kurukshehtra University Vs Presiding Officer, Labour Court
Punjab And Haryana At Chandigarh · (2002) 1 ILR (P&H) 206
Constitution of India, 1950 — Article 226, 227, 32Industrial Disputes Act, 1947 — Section 10(1), 2, 25F
High Courts24 Aug 2001Dismissed
Market Committee, Faridabad Vs Presiding Officer, Industrial Tribunal-cum-Labour Court-I, Faridabad
Punjab And Haryana At Chandigarh · (2001) 08 P&H CK 0180
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25FPunjab Agricultural Produce Markets Act, 1961 — Section 31, 33C(2)
High Courts24 Aug 2001
Hari Chand Dewan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 4 AICLR 831 : (2002) 3 LJR 319 : (2002) 1 PLR 421 : (2002) 2 RCR(Civil) 637 : (2001) 4 RCR(Criminal) 653
High Courts24 Aug 2001
Babu Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 1 RCR(Civil) 776
High Courts24 Aug 2001Dismissed
Mohinder Shah Singh Vs Mrs. Dalbir Kaur
Punjab And Haryana At Chandigarh · (2002) 1 RCR(Civil) 463
Hindu Marriage Act, 1955 — Section 13
High Courts24 Aug 2001Dismissed
Managing Director, Punjab State Tubewell Corporation Vs Nitya Nand
Punjab And Haryana At Chandigarh · (2001) 08 P&H CK 0090
Constitution of India, 1950 — Article 12, 226, 227Industrial Disputes Act, 1947 — Section 33C(2)
High Courts24 Aug 2001Partly Allowed
Nirmal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) CriLJ 447 : (2001) 4 RCR(Criminal) 622
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 293, 311, 313Penal Code, 1860 (IPC) — Section 120, 34
High Courts24 Aug 2001Allowed
Adhiyamaan Educational and Research Institutions, Rohtak Vs Maharshi Dayanand University
Punjab And Haryana At Chandigarh · (2002) 1 ILR (P&H) 220
Constitution of India, 1950 — Article 226
High Courts24 Aug 2001Allowed
Nestle India Limited Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2002) 92 FLR 756 : (2002) 1 LLJ 367
High Courts24 Aug 2001Dismissed
Aviar Singh and Others Vs Parkash Kaur and Others
Punjab And Haryana At Chandigarh · (2001) 08 P&H CK 0033
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Evidence Act, 1872 — Section 68
High Courts24 Aug 2001Allowed
Balwant Singh and others Vs M/s Krishana and Company Rohtak and others
Punjab And Haryana At Chandigarh · (2002) 1 RCR(Civil) 470
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32(5)
High Courts24 Aug 2001Allowed
Sangeeta Kalra Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 08 P&H CK 0019
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 25
High Courts24 Aug 2001Dismissed
Punjab State Tubewell Corporation and Another Vs Nitya Nand and Another
Punjab And Haryana At Chandigarh · (2001) 08 P&H CK 0014
Constitution of India, 1950 — Article 12, 14, 16, 226, 227Industrial Disputes Act, 1947 — Section 33C(2)
High Courts23 Aug 2001
Ram Gopal Vs Atma Ram
Punjab And Haryana At Chandigarh · (2003) 3 ICC 104 : (2002) 2 PLJ 286 : (2003) 2 RCR(Civil) 759
High Courts23 Aug 2001Dismissed
Jasbir Kaur and Another Vs Punjab State Industrial Development Corporation Ltd., Chandigarh and Another
Punjab And Haryana At Chandigarh · AIR 2002 P&H 74 : (2002) 1 ILR (P&H) 292
Constitution of India, 1950 — Article 14State Financial Corporations Act, 1951 — Section 29, 31
High Courts23 Aug 2001Dismissed
Punjab State Civil Supply Corporation Ltd. (PUNSUP) Vs Presiding Officer, Labour Court, Gurdaspur
Punjab And Haryana At Chandigarh · (2001) 08 P&H CK 0197
Constitution of India, 1950 — Article 12, 226, 227Contract Act, 1872 — Section 23Industrial Disputes Act, 1947 — Section 33C(2)
High Courts23 Aug 2001Dismissed
Eicher Tractors Vs Presiding Officer Labour Court-Cum-Industrial Tribunal-I, Faridabad and Another
Punjab And Haryana At Chandigarh · (2001) 08 P&H CK 0191
Industrial Disputes Act, 1947 — Section 10