High Courts18 Sept 2001

Khushia Vs State of Haryana

Punjab And Haryana At Chandigarh · (2002) 1 CCC 202 : (2002) 1 RCR(Criminal) 139

Evidence Act, 1872 — Section 9Punjab Prohibition of Cow Slaughter Act, 1955 — Section 3, 8
High Courts14 Sept 2001Allowed

K.K. Jairath Vs C.B.I.

Punjab And Haryana At Chandigarh · (2001) 4 RCR(Criminal) 310

Criminal Procedure Code, 1973 (CrPC) — Section 439Prevention of Corruption Act, 1988 — Section 13(1)
High Courts13 Sept 2001Dismissed

Sukhdev Rai Vs Yoginder Pal

Punjab And Haryana At Chandigarh · (2001) 2 RCR(Rent) 585

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13Transfer of Property Act, 1882 — Section 106