COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,229 judgments · page 2,938 of 4,612

High Courts21 Sept 2001Dismissed

Tarlok Chand Vs The Ludhiana Cooperative Marketing Society Ltd. and Another

Punjab And Haryana At Chandigarh · (2001) 09 P&H CK 0052

Civil Procedure Code, 1908 (CPC) — Section 9Punjab Co-operative Societies Act, 1961 — Section 56(3), 82

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High Courts21 Sept 2001Dismissed

Karamjit Singh and Others Vs Aroor Singh and Others

Punjab And Haryana At Chandigarh · (2002) 1 CivCC 252 : (2002) 1 RCR(Civil) 72

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High Courts20 Sept 2001

Girdhari Lal Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (2001) 119 TAXMAN 863

Income Tax Act, 1961 — Section 260A

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High Courts20 Sept 2001

Commissioner of Income Tax Vs Chopra Brothers India (P.) Ltd.

Punjab And Haryana At Chandigarh · (2001) 252 ITR 412

Income Tax Act, 1961 — Section 119, 119(1), 119(2), 144, 145

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High Courts20 Sept 2001Dismissed

Shishpal etc. Vs Om Parkash etc.

Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 595

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115 , 151

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High Courts20 Sept 2001Dismissed

Gurdev Singh and Others Vs Kartar Singh and Others

Punjab And Haryana At Chandigarh · (2003) 133 PLR 173 : (2003) 2 RCR(Civil) 655

Registration Act, 1908 — Section 17(2)

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High Courts20 Sept 2001

Brij Lal and Another Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2001) 09 P&H CK 0098

Constitution of India, 1950 — Article 226

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High Courts20 Sept 2001

Girdhari Lal Vs Commissioner of Income Tax and Another

Punjab And Haryana At Chandigarh · (2002) 172 CTR 267 : (2002) 256 ITR 318

Income Tax Act, 1961 — Section 144, 32

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High Courts20 Sept 2001Allowed

Ex-Constable Rajinder Kumar Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2001) 09 P&H CK 0086

Punjab Police Rules, 1934 — Rule 12.21

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High Courts20 Sept 2001Dismissed

Subhash Chander Vs Veeranwali

Punjab And Haryana At Chandigarh · (2002) 2 DMC 138 : (2002) 1 RCR(Civil) 464

Hindu Marriage Act, 1955 — Section 13

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High Courts20 Sept 2001

Mukhtiar Kaur Vs Dalip Kaur (died) through her Lrs.

Punjab And Haryana At Chandigarh · (2002) 2 LJR 373 : (2002) 2 RCR(Civil) 316

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High Courts20 Sept 2001Dismissed

Sandeep Kumar Vs Rajiv Kumar and Others

Punjab And Haryana At Chandigarh · (2003) 115 CompCas 892

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 27

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High Courts20 Sept 2001Dismissed

M/s Godrej and Boyce MFG, Company Ltd. Vs Vivek Wahi and Another

Punjab And Haryana At Chandigarh · (2001) 09 P&H CK 0025

East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)(ii)(a)

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High Courts20 Sept 2001

Commissioner of Income Tax Vs CHOPRA BROS. INDIA (P) LTD.

Punjab And Haryana At Chandigarh · (2001) 170 CTR 597

Income Tax Act, 1961 — Section 119, 144, 145, 256, 29

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High Courts19 Sept 2001Dismissed

Commissioner of Income Tax Vs Escorts Dealers Development Association Ltd.

Punjab And Haryana At Chandigarh · (2002) 253 ITR 305

Income Tax Act, 1961 — Section 256(1), 256(2), 28

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High Courts19 Sept 2001Dismissed

Commissioner of Income Tax Vs Varun Processors (P.) Ltd.

Punjab And Haryana At Chandigarh · (2002) 254 ITR 564

Income Tax Act, 1961 — Section 32A

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High Courts19 Sept 2001

Commissioner of Income Tax Vs Hukam Chand Hari Prakash

Punjab And Haryana At Chandigarh · (2001) 119 TAXMAN 822

Income Tax Act, 1961 — Section 143, 256, 271, 69, 69A

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High Courts18 Sept 2001Dismissed

Jai Singh Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2002) 2 RCR(Civil) 409

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High Courts18 Sept 2001Dismissed

Rajesh Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (2002) CriLJ 756 : (2001) 4 RCR(Criminal) 795 : (2002) 1 RCR(Criminal) 108

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 307, 325, 34Probation of Offenders Act, 1958 — Section 4

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High Courts18 Sept 2001Dismissed

CCE Vs Maheshwari Woollen Mills and Another

Punjab And Haryana At Chandigarh · (2001) 99 ECR 15

Central Excises and Salt Act, 1944 — Section 35H

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