High Courts16 Jul 2003Dismissed
Suraj Mal Vs Shiv Lal and Another
Punjab And Haryana At Chandigarh · (2003) 135 PLR 116 : (2004) 1 RCR(Civil) 410
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,809 of 4,620
High Courts16 Jul 2003Allowed
Roshan Lal and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 199 : (2003) 4 RCR(Civil) 220
Land Acquisition Act, 1894 — Section 5A
High Courts16 Jul 2003Dismissed
Mauriya Udyog Limited Vs The Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2003) 135 PLR 213
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts16 Jul 2003Dismissed
Karan Singh and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 10 CriminalCC 516 : (2004) 3 RCR(Criminal) 827
Penal Code, 1860 (IPC) — Section 325, 34
High Courts16 Jul 2003Dismissed
Sanjay Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 528 : (2003) 4 RCR(Criminal) 136
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts16 Jul 2003Dismissed
Mahender Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 336 : (2003) 3 RCR(Criminal) 776
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 41, 42, 43, 50
High Courts16 Jul 2003Dismissed
Giani Ram Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 366 : (2003) 3 RCR(Criminal) 723
Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 7
High Courts15 Jul 2003Dismissed
The State of Punjab and Others Vs Aneja Construction Company
Punjab And Haryana At Chandigarh · (2003) 3 ARBLR 117 : (2004) 136 PLR 153 : (2003) 4 RCR(Civil) 156
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts15 Jul 2003Allowed
Balwant Singh and Others Vs Avtar Singh and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 854 : (2003) 4 RCR(Civil) 111
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts15 Jul 2003Allowed
Jiwan Lal Kapoor Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2003) 184 CTR 251 : (2004) 269 ITR 115
Income Tax Act, 1961 — Section 132, 158BD
High Courts15 Jul 2003
Chander Kanta Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2005) 1 RCR(Criminal) 734
High Courts15 Jul 2003Dismissed
Gurcharan Singh Vs Bhag Singh
Punjab And Haryana At Chandigarh · (2004) 136 PLR 349 : (2003) 4 RCR(Civil) 229
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts15 Jul 2003
Jiwan Lal Kapoor Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2003) 132 TAXMAN 286
Income Tax Act, 1961 — Section 158BD
High Courts15 Jul 2003Dismissed
Bohar Singh and Another Vs Dalip Kaur and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 882 : (2003) 4 RCR(Civil) 167
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11
High Courts15 Jul 2003Allowed
Vardhman Special Steels Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 138 STC 69
Constitution of India, 1950 — Article 226
High Courts14 Jul 2003Allowed
Smt. Baso Devi and Others Vs Chief Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (2003) 184 CTR 356 : (2004) 266 ITR 404 : (2003) 133 TAXMAN 36
Income Tax Act, 1961 — Section 119(2), 234A, 234B, 234C
High Courts14 Jul 2003Dismissed
Smt. Santosh Gupta Vs Life Insurance Corporation of India and Others
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 557 : (2003) 135 PLR 658 : (2003) 4 RCR(Civil) 417
Legal Services Authorities Act, 1987 — Section 20, 21
High Courts14 Jul 2003Dismissed
East India Cotton Mfg. Co. Limited Vs Haryana Urban Development Authority and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 842 : (2003) 4 RCR(Civil) 36
Civil Procedure Code, 1908 (CPC) — Section 9Haryana Urban Development Authority Act, 1977 — Section 50(2)
High Courts14 Jul 2003Dismissed
Satpal Singh Bhupinder Singh, Contractors Vs Bhakra Beas Management Board
Punjab And Haryana At Chandigarh · (2004) 1 ARBLR 488 : (2004) 136 PLR 474 : (2003) 4 RCR(Civil) 277
Arbitration Act, 1940 — Section 30Civil Procedure Code, 1908 (CPC) — Section 149
High Courts11 Jul 2003Dismissed
Haryana State Co-operative Supply and Marketing Federation Ltd. Vs National Trading Company and Others
Punjab And Haryana At Chandigarh · (2003) 3 ARBLR 130 : (2004) 1 CivCC 374 : (2004) 136 PLR 151 : (2003) 4 RCR(Civil) 156
Arbitration Act, 1940 — Section 8