CourtKutchehry.com

COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,400 judgments · page 2,808 of 4,620

High Courts17 Jul 2003Allowed

Nirmal Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 677 : (2003) 4 RCR(Criminal) 132

Criminal Procedure Code, 1973 (CrPC) — Section 313, 82, 83Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
Read judgment
High Courts17 Jul 2003Allowed

Dharambir and Another Vs State of Haryana

Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 524 : (2003) 4 RCR(Criminal) 315

Criminal Procedure Code, 1973 (CrPC) — Section 446, 449Penal Code, 1860 (IPC) — Section 147, 148, 302, 323, 325
Read judgment
High Courts16 Jul 2003Allowed

Hanuman Vs The State of Haryana

Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 596 : (2003) 4 RCR(Criminal) 501

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50
Read judgment
High Courts16 Jul 2003Dismissed

Ashwani Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 539 : (2003) 4 RCR(Criminal) 166

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 361, 363, 366, 376
Read judgment
High Courts16 Jul 2003Dismissed

Sant Lal Vs Johri Lal and Others

Punjab And Haryana At Chandigarh · (2004) 1 CivCC 210 : (2004) 136 PLR 387 : (2003) 4 RCR(Civil) 661

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
Read judgment