High Courts19 Feb 2004
S.S. and Co., Octroi Contractors Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 191 CTR 109 : (2004) 268 ITR 398
Income Tax Act, 1961 — Section 194C
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,763 of 4,620
High Courts19 Feb 2004Allowed
Parminder Kaur and Others Vs Joginder Kaur and Another
Punjab And Haryana At Chandigarh · (2004) CriLJ 2329 : (2004) 2 RCR(Criminal) 338
Criminal Procedure Code, 1973 (CrPC) — Section 198, 482Penal Code, 1860 (IPC) — Section 120B, 454, 494
High Courts19 Feb 2004Dismissed
Brij Lal and Another Vs Smt. Pari Devi and Others
Punjab And Haryana At Chandigarh · (2004) 2 CivCC 202 : (2004) 137 PLR 445 : (2004) 2 RCR(Civil) 536
Registration Act, 1908 — Section 17(2)
High Courts19 Feb 2004Dismissed
Jit Singh and Others Vs Joint Development Commissioner and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 438 : (2004) 2 RCR(Civil) 552
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42Punjab Village Common Lands (Regulation) Act, 1961 — Section 11
High Courts19 Feb 2004Dismissed
Kamlesh and Others Vs Jasbir Singh
Punjab And Haryana At Chandigarh · AIR 2004 P&H 216 : (2004) 2 CivCC 181 : (2005) 1 CTLJ 91 : (2004) 137 PLR 176 : (2004) 3 RCR(Civil) 438
Contract Act, 1872 — Section 187Registration Act, 1908 — Section 32
High Courts19 Feb 2004
Avinash Chander Kapoor Vs R.P. Hydro Oils Ltd. (in Liquidation) and Another
Punjab And Haryana At Chandigarh · (2004) 121 CompCas 242 : (2006) 66 SCL 370
High Courts19 Feb 2004Allowed
Jarnail Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) CriLJ 3143 : (2004) 2 RCR(Criminal) 270
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 306
High Courts19 Feb 2004Allowed
Kailash Bai alias Kailash Rani Vs Addl. Civil Judge Sr. Division and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 665 : (2004) 3 RCR(Civil) 740
Haryana Panchayati Raj Election Rules, 1994 — Rule 65
High Courts18 Feb 2004
Roop Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 13 CriminalCC 140 : (2005) 2 RCR(Criminal) 799
Penal Code, 1860 (IPC) — Section 148, 307
High Courts17 Feb 2004Allowed
Major Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 9 CriminalCC 269 : (2004) 2 RCR(Criminal) 383
Penal Code, 1860 (IPC) — Section 364
High Courts17 Feb 2004
Raj Kaur alias Jeet Kaur Vs Punjab State
Punjab And Haryana At Chandigarh · (2004) 3 AICLR 347 : (2004) 2 RCR(Criminal) 487
High Courts17 Feb 2004
Punit Ahluwalia Vs Harpreet Kaur Ahluwalia
Punjab And Haryana At Chandigarh · (2004) 2 LJR 592 : (2004) 2 Marr.LJ 725
High Courts17 Feb 2004Allowed
Prabhu Dayal Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · AIR 2004 P&H 324 : (2004) 137 PLR 593 : (2004) 2 RCR(Civil) 587
Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 90(15), 92, 96(15)
High Courts17 Feb 2004
Virender Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 1 CCJ 573 : (2004) 3 CCR 501 : (2004) 2 RCR(Criminal) 113
High Courts17 Feb 2004
Amrik Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 8 CriminalCC 649 : (2004) 2 RCR(Criminal) 368
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482
High Courts16 Feb 2004Allowed
Lakha Singh, Sarpanch, Gram Panchayat Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) CriLJ 2156 : (2004) 2 RCR(Criminal) 77
Criminal Procedure Code, 1973 (CrPC) — Section 109, 110Police Act, 1861 — Section 7Punjab Police Rules, 1934 — Rule 23.4, 23.9
High Courts16 Feb 2004Dismissed
Gram Panchayat of Village Kherri Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 585 : (2004) 3 RCR(Civil) 283
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2
High Courts16 Feb 2004
Balwinder Singh and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2004) 2 RCR(Criminal) 817
High Courts16 Feb 2004
Randhir Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Criminal) 271
High Courts16 Feb 2004
Daljit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 3 AICLR 595 : (2004) 2 CCC 142 : (2004) 3 CCJ 719 : (2004) 2 RCR(Criminal) 880