High Courts25 Feb 2004Allowed
Krishan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 14 CriminalCC 555 : (2005) 3 RCR(Criminal) 271
Penal Code, 1860 (IPC) — Section 307, 328
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,762 of 4,620
High Courts25 Feb 2004
Charan Singh Vs Additional Director, Consolidation of Holdings, Punjab
Punjab And Haryana At Chandigarh · (2004) 3 LJR 531 : (2004) 3 RCR(Civil) 297
High Courts24 Feb 2004
Kotah Rubber Industries Limited Vs Assistant Excise and Taxation Commissioner (Inspection) and Another
Punjab And Haryana At Chandigarh · (2005) 1 ILR (P&H) 447 : (2004) 137 STC 460
Punjab General Sales Tax Act, 1948 — Section 21(1), 21(2)
High Courts24 Feb 2004Allowed
Ved Parkash Vs Bhana alias Jai Bhagwan
Punjab And Haryana At Chandigarh · (2004) CriLJ 3237 : (2004) 2 ILR (P&H) 498 : (2004) 2 RCR(Civil) 336 : (2004) 2 RCR(Criminal) 336
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts24 Feb 2004Dismissed
Dhan Kaur and Others Vs Bant Singh and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 245 : (2004) 137 PLR 471 : (2004) 3 RCR(Civil) 146
Civil Procedure Code, 1908 (CPC) — Section 100, 63Evidence Act, 1872 — Section 68Punjab Courts Act, 1918 — Section 41
High Courts24 Feb 2004Allowed
Director, Food and Supplies and Another Vs Ashwani Kumar and Another
Punjab And Haryana At Chandigarh · (2005) 1 ILR (P&H) 277 : (2005) 1 LLJ 47 : (2004) 2 RCR(Civil) 333
Industrial Disputes Act, 1947 — Section 25F
High Courts23 Feb 2004Dismissed
Ganesh Flour Mills Vs Jeewan Kumar and Another
Punjab And Haryana At Chandigarh · (2004) 4 BC 428 : (2004) 2 RCR(Criminal) 797
Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts23 Feb 2004Dismissed
Jasdeep Singh Bains Vs The State of Union Territory Chandigarh
Punjab And Haryana At Chandigarh · (2005) 1 BC 32 : (2004) 121 CompCas 464 : (2004) CriLJ 2318 : (2004) 2 RCR(Criminal) 387
Criminal Procedure Code, 1973 (CrPC) — Section 437, 439Prize Chits and Money Circulation Schemes Banning Act, 1978 — Section 3, 4
High Courts23 Feb 2004Allowed
Dalbara Singh and Another Vs The Additional Director, Consolidation of Holdings and Another
Punjab And Haryana At Chandigarh · (2004) 137 PLR 603(1) : (2004) 2 RCR(Civil) 597
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts23 Feb 2004Dismissed
Ranjit Singh Vs Kanwaljit Singh and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 211 : (2004) 2 RCR(Civil) 525
Benami Transactions (Prohibition) Act, 1988 — Section 3, 4Hindu Succession Act, 1956 — Section 15Specific Relief Act, 1963 — Section 34
High Courts23 Feb 2004
Commissioner of Income Tax Vs Harchand Palace
Punjab And Haryana At Chandigarh · (2004) 269 ITR 251
Income Tax Act, 1961 — Section 260A, 69
High Courts23 Feb 2004Dismissed
Om Parkash and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) CriLJ 1932 : (2005) 1 ILR (P&H) 402 : (2005) 2 RCR(Criminal) 673
Penal Code, 1860 (IPC) — Section 436
High Courts23 Feb 2004Dismissed
Commissioner of Income Tax Vs Charanjit Jawa
Punjab And Haryana At Chandigarh · (2004) 270 ITR 173
High Courts23 Feb 2004Dismissed
Commissioner of Income Tax Vs Daljit Singh Pyare Lal and Co.
Punjab And Haryana At Chandigarh · (2004) 191 CTR 394 : (2004) 269 ITR 19
Income Tax Act, 1961 — Section 142(1), 143, 143(2), 239Income Tax Rules, 1962 — Rule 41
High Courts20 Feb 2004Dismissed
Ram Sarup (deceased) through LRs. Vs Sat Pal Suri
Punjab And Haryana At Chandigarh · (2004) 02 P&H CK 0142
High Courts20 Feb 2004
Smt. Kaushalya Aggarwal Vs Punwire Paging Services Ltd. (in Liquidation)
Punjab And Haryana At Chandigarh · (2004) 121 CompCas 431 : (2004) 56 SCL 540
Companies Act, 1956 — Section 446, 535, 535(5)
High Courts20 Feb 2004Dismissed
Rishi Parkash and Others Vs Director Consolidation of Holdings and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 501
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts20 Feb 2004
Sukhdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 2 AICLR 979 : (2004) 2 RCR(Criminal) 111
High Courts20 Feb 2004Allowed
Isham Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) CriLJ 3235 : (2005) 1 ILR (P&H) 93 : (2004) 2 RCR(Civil) 279 : (2004) 2 RCR(Criminal) 279
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts20 Feb 2004Dismissed
Commissioner of Income Tax Vs Ansal Housing Finance and Leasing Co.
Punjab And Haryana At Chandigarh · (2004) 191 CTR 381 : (2004) 269 ITR 78 : (2004) 141 TAXMAN 337
Income Tax Act, 1961 — Section 269F, 269F(6)