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Punjab And Haryana At Chandigarh judgments

92,400 judgments · page 2,697 of 4,620

High Courts28 Jan 2005

Charanjit Kaur and Another Vs Darshan Singh

Punjab And Haryana At Chandigarh · (2005) 2 CivCC 347 : (2005) 1 DMC 661 : (2005) 139 PLR 791 : (2005) 2 RCR(Civil) 453

Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Adoptions and Maintenance Act, 1956 — Section 19
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High Courts28 Jan 2005Dismissed

Harpal Singh Vs NRI Sh. Surinder Mohan

Punjab And Haryana At Chandigarh · (2005) 139 PLR 789 : (2005) 2 RCR(Civil) 462

Arbitration and Conciliation Act, 1996 — Section 8(2)Civil Procedure Code, 1908 (CPC) — Order 7 Rule 9Transfer of Property Act, 1882 — Section 106
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High Courts27 Jan 2005

Sandeep Kumar Garg Vs Sandeep Kumar Aggarwal

Punjab And Haryana At Chandigarh · (2006) 1 ALD(Cri) 972 : (2006) 1 ALD(Cri) 28 : (2005) 4 BC 217 : (2005) 140 PLR 486 : (2005) 3 RCR(Civil) 245 : (2005) 3 RCR(Criminal) 385

Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts27 Jan 2005Allowed

Sanjay Vs State of Haryana

Punjab And Haryana At Chandigarh · (2005) CriLJ 2703 : (2005) 2 RCR(Criminal) 561

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 328
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High Courts25 Jan 2005Dismissed

Jarnail Singh and Another Vs State of Punjab

Punjab And Haryana At Chandigarh · (2005) 12 CriminalCC 244

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 42, 42(1), 42(2), 43
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High Courts25 Jan 2005Dismissed

Balwinder Kumar Vs Rajinder Kumar and Others

Punjab And Haryana At Chandigarh · AIR 2005 P&H 246 : (2005) 2 CivCC 621 : (2005) 1 ILR (P&H) 542 : (2005) 140 PLR 475

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, 151
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