High Courts03 Feb 2005Dismissed
Udhey Verma Vs Kamaljeet Singh
Punjab And Haryana At Chandigarh · AIR 2005 P&H 262 : (2005) 2 CivCC 440 : (2005) 140 PLR 600 : (2005) 2 RCR(Civil) 329
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,695 of 4,620
High Courts03 Feb 2005Dismissed
Municipal Council Vs Surender Kumar and Another
Punjab And Haryana At Chandigarh · AIR 2005 P&H 269 : (2005) 140 PLR 630 : (2005) 2 RCR(Civil) 480
Haryana Municipal Act, 1973 — Section 35
High Courts03 Feb 2005Dismissed
Budh Ram and Others Vs Nihal Singh and Others
Punjab And Haryana At Chandigarh · (2005) 2 CivCC 683 : (2005) 140 PLR 529 : (2005) 2 RCR(Civil) 720
High Courts02 Feb 2005Dismissed
Punjab Pollution Control Board Vs M/s. Kartar Paper and Board Mills and Another
Punjab And Haryana At Chandigarh · (2005) 13 CriminalCC 805
Water (Prevention and Control of Pollution) Act, 1974 — Section 44, 47
High Courts02 Feb 2005Allowed
Rohtash Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 2 RCR(Criminal) 822
Penal Code, 1860 (IPC) — Section 366A, 376
High Courts02 Feb 2005
Gian Singh Vs Dhan Devi (Smt.) (Dead) through L.R.
Punjab And Haryana At Chandigarh · (2005) 2 CivCC 92 : (2006) 142 PLR 160 : (2005) 1 RCR(Rent) 356
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 15, 8
High Courts02 Feb 2005Allowed
Lekh Raj Vs Smt. Dhan Devi (Died) through L.Rs.
Punjab And Haryana At Chandigarh · (2005) 140 PLR 775 : (2005) 2 RCR(Rent) 180
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 15, 8
High Courts02 Feb 2005Allowed
Gurbachan Singh (Dead) through L.Rs. Vs Harnam Singh
Punjab And Haryana At Chandigarh · (2005) 140 PLR 843 : (2005) 2 RCR(Civil) 677
High Courts02 Feb 2005Dismissed
Attar Singh and Others Vs Hargyan (Died) thru. L.Rs.
Punjab And Haryana At Chandigarh · (2005) 3 CivCC 374 : (2005) 3 RCR(Civil) 111
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 99
High Courts02 Feb 2005Allowed
Rachhpal Singh and Another Vs The Addl. Director Consolidation of Holdings and Others
Punjab And Haryana At Chandigarh · (2005) 140 PLR 419
Civil Procedure Code, 1908 (CPC) — Section 151, 152, 153Constitution of India, 1950 — Article 226East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts02 Feb 2005Allowed
Baldev Singh and Others Vs Additional Director, Consolidation of Holdings and Another
Punjab And Haryana At Chandigarh · (2005) 140 PLR 206 : (2005) 2 RCR(Civil) 351
Constitution of India, 1950 — Article 226East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts02 Feb 2005
Shri Gian Singh Vs Smt. Dhan Devi (Deceased) through LRs.
Punjab And Haryana At Chandigarh · (2005) 140 PLR 132(1)
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 15, 8
High Courts02 Feb 2005
Ram Chand Vs Mallu and Others
Punjab And Haryana At Chandigarh · (2005) 140 PLR 785 : (2005) 2 RCR(Civil) 730
High Courts02 Feb 2005
Mam Chand and Others Vs Maru and Others
Punjab And Haryana At Chandigarh · (2005) 140 PLR 20
Haryana Ceiling on Land Holdings Act, 1972 — Section 12(3)
High Courts02 Feb 2005Allowed
Executive Engineer, Construction Division P.W.D. B and R Branch Vs Swatantar Lal
Punjab And Haryana At Chandigarh · (2005) 2 ARBLR 484 : (2005) 140 PLR 326 : (2005) 3 RCR(Civil) 54
Arbitration Act, 1940 — Section 14, 14(1), 17
High Courts02 Feb 2005Allowed
Pale Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 2 DMC 292 : (2005) 2 RCR(Criminal) 646
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B
High Courts02 Feb 2005Allowed
Ujjagar Singh and Others Vs Babu Singh and Others
Punjab And Haryana At Chandigarh · (2005) 140 PLR 569 : (2005) 3 RCR(Civil) 227
High Courts02 Feb 2005Allowed
Head Constable Mohan Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2005) 3 SLJ 127
Punjab Police Rules, 1934 — Rule 13.9
High Courts02 Feb 2005Dismissed
Gurmail Singh Vs Union of India and another
Punjab And Haryana At Chandigarh · (2005) 2 RCR(Criminal) 368
Income Tax Act, 1961 — Section 276(c), 277
High Courts02 Feb 2005Dismissed
Sat Pal and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 2 RCR(Criminal) 334
Penal Code, 1860 (IPC) — Section 323, 325, 34