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Punjab And Haryana At Chandigarh judgments

92,400 judgments · page 2,692 of 4,620

High Courts09 Feb 2005Dismissed

Manohar Lal Vs Sunder Lal and Others

Punjab And Haryana At Chandigarh · (2005) 141 PLR 57 : (2005) 2 RCR(Civil) 725

Evidence Act, 1872 — Section 115Punjab Security of Land Tenures Act, 1953 — Section 17
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High Courts09 Feb 2005Dismissed

Shia Ram and Another Vs Shanti Ram

Punjab And Haryana At Chandigarh · (2005) 140 PLR 116 : (2005) 2 RCR(Civil) 728

Punjab Village Common Lands (Regulation) Haryana (Amendment) Act, 1961 — Section 2, 3, 3(1)Transfer of Property Act, 1882 — Section 43, 6
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High Courts09 Feb 2005Allowed

Usha Rani Vs Prem Singh

Punjab And Haryana At Chandigarh · (2005) 2 CivCC 492 : (2006) 1 DMC 356 : (2005) 140 PLR 292 : (2005) 2 RCR(Civil) 248

Hindu Marriage Act, 1955 — Section 13(1), 24
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High Courts09 Feb 2005

Rajbir Vs Mukesh

Punjab And Haryana At Chandigarh · (2005) 2 HLR 446 : (2005) 3 LJR 340 : (2006) 1 Marr.LJ 186 : (2005) 3 RCR(Civil) 200

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