High Courts21 Feb 2005Dismissed
Akhilesh Kumar Verma Vs Maruti Udyog Ltd.
Punjab And Haryana At Chandigarh · (2005) 140 PLR 716
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,690 of 4,620
High Courts21 Feb 2005Allowed
Hindustan Construction Company Ltd. Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2005) 1 ILR (P&H) 517 : (2005) 140 PLR 313 : (2005) 141 STC 119
Civil Procedure Code, 1908 (CPC) — Section 100, 115, 96Constitution of India, 1950 — Article 226Delhi and Ajmer Rent Control Act, 1952 — Section 35, 35(1)
High Courts21 Feb 2005Dismissed
Gram Panchayat Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2005) 140 PLR 393 : (2005) 3 RCR(Civil) 210
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 18, 42East Punjab Holdings (Consolidation and Prevention of Fragmentation) Rules, 1949 — Rule 18
High Courts21 Feb 2005
Baldev Singh and Others Vs Maghar Singh and Another
Punjab And Haryana At Chandigarh · (2005) 140 PLR 128 : (2005) 2 RCR(Civil) 388
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, Order 21 Rule 18, Order 34 Rule 2, Order 34 Rule 4, Order 34 Rule 5Constitution of India, 1950 — Article 227Limitation Act, 1963 — Article 136, 137
High Courts21 Feb 2005Allowed
Dayalo and Others Vs Smt. Dhano and Others
Punjab And Haryana At Chandigarh · (2005) 140 PLR 620 : (2005) 2 RCR(Civil) 476
Easements Act, 1882 — Section 4Land Acquisition Act, 1894 — Section 3, 4, 6Punjab Security of Land Tenures Act, 1953 — Section 18
High Courts21 Feb 2005
Commissioner of Income Tax, Rohtak Vs K.L Saluja
Punjab And Haryana At Chandigarh · (2006) 150 TAXMAN 404
Income Tax Act, 1961 — Section 154, 155, 43B
High Courts18 Feb 2005Dismissed
National Insurance Company Ltd. Vs Sangeeta Sharma and Others
Punjab And Haryana At Chandigarh · (2005) 3 ACC 102 : (2006) ACJ 2373 : (2005) 2 CivCC 410 : (2005) 140 PLR 23
Motor Vehicles Act, 1988 — Section 170
High Courts18 Feb 2005Allowed
Pala Vs Dalbir and Others
Punjab And Haryana At Chandigarh · (2005) 141 PLR 55 : (2005) 2 RCR(Civil) 721
High Courts18 Feb 2005Dismissed
Gurcharan Singh Vs S. Amarjit Singh and Another
Punjab And Haryana At Chandigarh · (2005) 2 CivCC 422 : (2005) 2 CivCC 422 : (2005) 140 PLR 603 : (2005) 2 RCR(Civil) 353
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts18 Feb 2005Dismissed
Darshan Singh Sethi Vs Chander Prabha
Punjab And Haryana At Chandigarh · (2005) 140 PLR 126
High Courts17 Feb 2005
Commissioner of Income Tax Vs Haryana Hotels Ltd.
Punjab And Haryana At Chandigarh · (2005) 197 CTR 449 : (2005) 276 ITR 521
Income Tax Act, 1961 — Section 119(2B), 139, 139(1), 139(3), 143(3)
High Courts17 Feb 2005Dismissed
Jai Kishan Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2005) 140 PLR 416
Constitution of India, 1950 — Article 226, 311(2)Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 323
High Courts17 Feb 2005
National West Minister Bank Vs General Public and Others
Punjab And Haryana At Chandigarh · (2005) 140 PLR 22
Evidence Act, 1872 — Section 82, 86General Clauses Act, 1897 — Section 3Succession Act, 1925 — Section 276
High Courts17 Feb 2005
M.S. Rahi, Advocate Vs Bhoop Singh, Advocate
Punjab And Haryana At Chandigarh · (2005) 140 PLR 122
High Courts17 Feb 2005Dismissed
Devinder Singh Puri Vs B.N. Rampal
Punjab And Haryana At Chandigarh · (2005) 140 PLR 124
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 21 Rule 11General Clauses Act, 1897 — Section 6
High Courts16 Feb 2005Allowed
Kuldeep and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 14 CriminalCC 564
Penal Code, 1860 (IPC) — Section 307, 34
High Courts16 Feb 2005Dismissed
Charan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 2 RCR(Criminal) 636
Opium Act, 1878 — Section 9
High Courts16 Feb 2005Allowed
Kuldeep and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 2 RCR(Criminal) 820
Penal Code, 1860 (IPC) — Section 307
High Courts16 Feb 2005Allowed
Rameshwar and Others Vs Ram Sarup and Another
Punjab And Haryana At Chandigarh · (2005) 1 ILR (P&H) 607 : (2005) 140 PLR 634 : (2005) 2 RCR(Civil) 484
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 2, Order 6 Rule 17
High Courts16 Feb 2005
Ravinder alias Binder Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 12 CriminalCC 826
Penal Code, 1860 (IPC) — Section 326, 376