High Courts17 Mar 2005Dismissed
Vijay Kumar and others Vs Jarnail Singh and others
Punjab And Haryana At Chandigarh · (2005) 3 RCR(Criminal) 530
Contempt of Courts Act, 1971 — Section 11, 12
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,684 of 4,620
High Courts17 Mar 2005Allowed
Vikas Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 03 P&H CK 0006
Arms Act, 1959 — Section 25
High Courts16 Mar 2005
Raj Kumar and another Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2005) 03 P&H CK 0177
Penal Code, 1860 (IPC) — Section 392, 397
High Courts16 Mar 2005Dismissed
Kalra Trunk House Vs Sukhdev Mitter
Punjab And Haryana At Chandigarh · (2005) 3 CivCC 79 : (2005) 140 PLR 604 : (2005) 1 RCR(Rent) 629
High Courts16 Mar 2005Allowed
Bakhtawar Singh (Deceased) through LRs. Vs Financial Commissioner (Appeals) and Others
Punjab And Haryana At Chandigarh · (2005) 140 PLR 667 : (2005) 2 RCR(Civil) 833
Constitution of India, 1950 — Article 226, 227Punjab Land Reforms Act, 1972 — Section 9
High Courts16 Mar 2005Dismissed
Gurbaksh Singh Mann Vs Harbans Singh Sawhney (Deceased) through L.Rs. and Others
Punjab And Haryana At Chandigarh · (2005) 3 CivCC 45 : (2005) 140 PLR 460
High Courts16 Mar 2005Allowed
Jaswant Lal Vs Ved Parkash Sat Pal and Others
Punjab And Haryana At Chandigarh · (2005) 3 CivCC 162 : (2005) 140 PLR 389 : (2005) 1 RCR(Rent) 660
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
High Courts16 Mar 2005
Surinder Pal Vs Gurpreet Singh Kangar and Others
Punjab And Haryana At Chandigarh · AIR 2005 P&H 251 : (2005) 141 PLR 533 : (2005) 3 RCR(Civil) 306
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 11Representation of the People Act, 1951 — Section 123, 123(1), 123(3), 123(4), 123(7)
High Courts16 Mar 2005Allowed
Dharam Singh Gill Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 140 PLR 669
High Courts16 Mar 2005Dismissed
Green Roadways and Another Vs Santokh Singh
Punjab And Haryana At Chandigarh · (2005) 141 PLR 662 : (2005) 1 RCR(Rent) 670
East Punjab Urban Rent Restriction Act, 1949 — Section 2
High Courts16 Mar 2005
Commissioner of Income Tax Vs Upper India Steel Manufacturing and Engineering Co. (P.) Ltd.
Punjab And Haryana At Chandigarh · (2005) 199 CTR 642 : (2005) 278 ITR 583
Income Tax Act, 1961 — Section 256(1), 30, 31, 32, 33
High Courts16 Mar 2005Dismissed
Kulwant Singh Vs State of Punjab Sawinder Singh Vs Paramjit Singh and others
Punjab And Haryana At Chandigarh · (2005) 2 RCR(Criminal) 975
Penal Code, 1860 (IPC) — Section 307, 326
High Courts16 Mar 2005Dismissed
Kulwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 14 CriminalCC 172
Penal Code, 1860 (IPC) — Section 307, 326
High Courts16 Mar 2005Allowed
Shashank Bhargava Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2005) 3 RCR(Criminal) 53
Insecticides Act, 1968 — Section 17, 3K(1)
High Courts16 Mar 2005Allowed
Shashank Bhargava Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2005) 14 CriminalCC 87
Insecticides Act, 1968 — Section 17, 3K(1)
High Courts15 Mar 2005Allowed
Ravinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 2 RCR(Criminal) 340
Criminal Procedure Code, 1973 (CrPC) — Section 167(2)Penal Code, 1860 (IPC) — Section 409
High Courts15 Mar 2005Dismissed
Amar Lal and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 03 P&H CK 0164
Penal Code, 1860 (IPC) — Section 302, 34
High Courts15 Mar 2005Dismissed
Ajit Singh Vs Joint Development Commissioner
Punjab And Haryana At Chandigarh · (2005) 2 CivCC 827 : (2005) 141 PLR 50 : (2005) 2 RCR(Civil) 678
Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 116Punjab Village Common Lands (Regulation) Act, 1961 — Section 11
High Courts15 Mar 2005Dismissed
Bharat Bhushan Vs Smt. Madhu
Punjab And Haryana At Chandigarh · (2005) 140 PLR 444 : (2005) 3 RCR(Civil) 206
Guardians and Wards Act, 1890 — Section 12, 25
High Courts14 Mar 2005Dismissed
Tara Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 03 P&H CK 0127
Penal Code, 1860 (IPC) — Section 34