High Courts23 Mar 2005Dismissed
Avtar Singh and another Vs Balwinder Singh and others
Punjab And Haryana At Chandigarh · (2005) 3 RCR(Criminal) 147
Criminal Procedure Code, 1973 (CrPC) — Section 313
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,682 of 4,620
High Courts23 Mar 2005Allowed
State of Punjab Vs Kashmir Singh
Punjab And Haryana At Chandigarh · (2005) 03 P&H CK 0154
Penal Code, 1860 (IPC) — Section 302, 34
High Courts23 Mar 2005Dismissed
Jaskaran Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 3 RCR(Criminal) 120
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts23 Mar 2005Dismissed
Amarjit Kaur and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2005) 141 PLR 18 : (2005) 3 RCR(Civil) 586
Punjab Security of Land Tenures Act, 1953 — Section 12(3), 16(2)
High Courts23 Mar 2005Allowed
Ramesh Chander and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 14 CriminalCC 514
Penal Code, 1860 (IPC) — Section 307, 324
High Courts23 Mar 2005Allowed
Sukhbir Kabul Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) CriLJ 2457 : (2005) 2 RCR(Criminal) 937
Penal Code, 1860 (IPC) — Section 366, 366A, 376
High Courts23 Mar 2005Allowed
Piara Singh Vs Additional Director C/H and Others
Punjab And Haryana At Chandigarh · (2005) 140 PLR 675 : (2005) 3 RCR(Civil) 1
Constitution of India, 1950 — Article 226, 227East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts23 Mar 2005
Lal Chand (Died) Thru. LRs. Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2005) 3 Law Herald 637 : (2005) 3 RCR(Civil) 97
High Courts23 Mar 2005Dismissed
Tuli Construction Company Pvt. Ltd. Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (2005) 140 PLR 613 : (2005) 2 RCR(Civil) 835
Arbitration Act, 1940 — Section 20
High Courts23 Mar 2005
Sham Sunder Maria Vs Union of India
Punjab And Haryana At Chandigarh · (2006) 153 TAXMAN 41
Income Tax Act, 1961 — Section 179, 264
High Courts23 Mar 2005Dismissed
Sikander Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 2 RCR(Criminal) 810
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts23 Mar 2005Dismissed
Dr. Sohan Lal Chawla Vs Janki Dass Chopra
Punjab And Haryana At Chandigarh · (2005) 3 CivCC 106 : (2005) 140 PLR 617 : (2005) 1 RCR(Rent) 664
High Courts23 Mar 2005Allowed
M/s. Sandeep Pesticides and Fertilizers Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 2 RCR(Criminal) 940
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 29
High Courts23 Mar 2005Dismissed
Avtar Singh and Another Vs Balwinder Singh and Others
Punjab And Haryana At Chandigarh · (2005) 13 CriminalCC 788
Penal Code, 1860 (IPC) — Section 363, 366
High Courts23 Mar 2005Allowed
Ramesh Chander and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 3 RCR(Criminal) 106
Penal Code, 1860 (IPC) — Section 307, 324
High Courts23 Mar 2005Dismissed
Amrik Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 2 RCR(Criminal) 533
Penal Code, 1860 (IPC) — Section 304B
High Courts22 Mar 2005Allowed
M/s Oswal Agro Sales Corporation and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 13 CriminalCC 911
Essential Commodities Act, 1955 — Section 10
High Courts22 Mar 2005Allowed
Mangal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 03 P&H CK 0179
Penal Code, 1860 (IPC) — Section 302
High Courts22 Mar 2005Allowed
Balkaran Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 03 P&H CK 0176
Penal Code, 1860 (IPC) — Section 302
High Courts22 Mar 2005Allowed
Oswal Agro Sales Corporation and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 3 RCR(Criminal) 113 : (2006) 1 RCR(Criminal) 602
Essential Commodities Act, 1955 — Section 10