High Courts13 Jan 2006
Surinder Singh, Ex.Sepoy Vs Union of India and others
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Criminal) 352 : (2006) 2 SCT 128 : (2006) 4 SLR 386
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,633 of 4,620
High Courts12 Jan 2006Dismissed
Didar Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Criminal) 249
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts12 Jan 2006Allowed
Manohar Singh Vs Punjab State Electricity Board and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 598 : (2006) 3 SLJ 113
Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 408Pension Rules — Rule 2(2), 2.2
High Courts12 Jan 2006Dismissed
Yadwinder Singh Vs Ajmer Kaur and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 49 : (2006) 1 RCR(Civil) 603
High Courts12 Jan 2006Allowed
Pirthi Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) CriLJ 1393 : (2006) 1 RCR(Criminal) 786
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 409, 489C
High Courts12 Jan 2006Allowed
Khema and Others Vs Smt. Ram Dei and Others
Punjab And Haryana At Chandigarh · (2006) 3 CivCC 515 : (2006) 143 PLR 375 : (2006) 2 RCR(Civil) 13
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19
High Courts12 Jan 2006Allowed
Mahavir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Criminal) 551 : (2006) 1 RCR(Criminal) 799
High Courts11 Jan 2006Dismissed
Sham Singh alias Bitu Vs U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2006) 01 P&H CK 0225
Penal Code, 1860 (IPC) — Section 302, 34
High Courts11 Jan 2006Allowed
Ajay Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 16 CriminalCC 543 : (2006) 2 RCR(Criminal) 111
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts11 Jan 2006Dismissed
Som Dutt and Others Vs Jagdish Ram @ Jagdish Rai
Punjab And Haryana At Chandigarh · (2006) 144 PLR 163 : (2006) 2 RCR(Rent) 498
High Courts11 Jan 2006Dismissed
Punjab State Electricity Board Vs Municipal Committee and Another
Punjab And Haryana At Chandigarh · (2006) 143 PLR 355 : (2006) 2 RCR(Civil) 216
High Courts11 Jan 2006Allowed
Pal Singh Vs Ranjit Singh
Punjab And Haryana At Chandigarh · (2006) 143 PLR 68 : (2006) 1 RCR(Civil) 831
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts11 Jan 2006Allowed
Jasbir Singh and Others Vs Smt. Naranjan Kaur and Others
Punjab And Haryana At Chandigarh · (2006) 142 PLR 511 : (2006) 2 RCR(Civil) 177
High Courts11 Jan 2006
Banarsi Dass Dhanpat Rai Vs Sehdev and others
Punjab And Haryana At Chandigarh · (2006) 01 P&H CK 0129
High Courts11 Jan 2006
State of Haryana and others Vs K.K.Sharma (Dr.)
Punjab And Haryana At Chandigarh · (2006) 2 ICC 769 : (2006) 1 ILR (P&H) 677 : (2006) 2 RCR(Civil) 443 : (2006) 1 RCR(Rent) 407
High Courts11 Jan 2006Dismissed
Mohan Lal Aggarwal Vs Atinder Mohan Khosla
Punjab And Haryana At Chandigarh · (2006) 142 PLR 870 : (2006) 1 RCR(Rent) 220
East Punjab Urban Rent Restriction Act, 1949 — Section 11, 13, 15(5)
High Courts11 Jan 2006Dismissed
Prahlad and Others Vs Rajinder and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 363 : (2006) 2 RCR(Civil) 217
High Courts11 Jan 2006Dismissed
Jeeto Vs Santa Singh and Others
Punjab And Haryana At Chandigarh · (2006) 3 CivCC 429 : (2006) 143 PLR 407 : (2006) 2 RCR(Civil) 547
Specific Relief Act, 1963 — Section 34
High Courts11 Jan 2006Dismissed
Om Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Criminal) 849
Essential Commodities Act, 1955 — Section 7(1)(a)
High Courts11 Jan 2006
Gangal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 16 CriminalCC 901
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 354, 376, 450, 511