High Courts17 Jan 2006Allowed
Labh Singh Vs Tejo Devi and Others
Punjab And Haryana At Chandigarh · (2006) 2 CivCC 783 : (2006) 142 PLR 510 : (2006) 2 RCR(Civil) 77
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,632 of 4,620
High Courts17 Jan 2006Dismissed
Punjab State Electricity Board and Another Vs Kanwar Varinder Singh Sandhar
Punjab And Haryana At Chandigarh · (2006) 2 CivCC 723 : (2006) 143 PLR 22 : (2006) 1 RCR(Rent) 527
East Punjab Urban Rent Restriction Act, 1949 — Section 13B, 19
High Courts17 Jan 2006
Gurmit Ram Vs Paramjit Singh and Others
Punjab And Haryana At Chandigarh · (2006) 2 CivCC 644 : (2006) 2 CivCC 644 : (2006) 143 PLR 132 : (2006) 2 RCR(Civil) 123
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115 , 151
High Courts17 Jan 2006Allowed
Sant Ram Vs Brij Mohan Kaura (Dead) and Others
Punjab And Haryana At Chandigarh · AIR 2006 P&H 176 : (2006) 143 PLR 655 : (2006) 2 RCR(Civil) 769
Civil Procedure Code, 1908 (CPC) — Section 100, 96Contract Act, 1872 — Section 62Evidence Act, 1872 — Section 111, 79, 91, 92
High Courts17 Jan 2006Dismissed
Ram Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 01 P&H CK 0042
Penal Code, 1860 (IPC) — Section 363, 376
High Courts16 Jan 2006Allowed
Yashpal Sharma Vs State of Haryana and Another Anuradha Vats and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 01 P&H CK 0217
Penal Code, 1860 (IPC) — Section 34, 498A
High Courts16 Jan 2006
Manohar Lal and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 2 DMC 510 : (2006) 2 RCR(Criminal) 526
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts16 Jan 2006
Bhatinda and Others Vs Cipla Limited
Punjab And Haryana At Chandigarh · (2006) 142 PLR 725
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts16 Jan 2006Allowed
State of Punjab and Others Vs V.K. Construction Company Pvt. Ltd. and Another
Punjab And Haryana At Chandigarh · (2006) 143 PLR 4
Limitation Act, 1963 — Section 5
High Courts16 Jan 2006Dismissed
Rajesh Kumar Aggarwal Vs Ram Chander and Others
Punjab And Haryana At Chandigarh · (2006) 2 ACC 400 : (2006) ACJ 2136 : (2006) 142 PLR 707 : (2006) 2 RCR(Civil) 408
High Courts16 Jan 2006Allowed
Smt. Santosh Malhotra and Another Vs Smt. Raman Ahuja
Punjab And Haryana At Chandigarh · (2006) 142 PLR 620 : (2006) 3 RCR(Civil) 404 : (2006) 2 RCR(Rent) 110
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts16 Jan 2006Allowed
Satguru Sri Jajit Singh Ji Vs Gurjeet Singh alias Harcharan Singh and Others
Punjab And Haryana At Chandigarh · (2006) 2 CivCC 715 : (2006) 143 PLR 401 : (2006) 2 RCR(Civil) 71
High Courts16 Jan 2006Dismissed
Hotel Kumar Palace Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2006) 202 CTR 574
Income Tax Act, 1961 — Section 132, 158BB, 260A
High Courts16 Jan 2006Allowed
Krishan Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 143 PLR 382 : (2006) 2 RCR(Civil) 13
Essential Commodities Act, 1955 — Section 7
High Courts16 Jan 2006
Dilwar Singh Vs Haryana Power Generation Corporation Ltd. and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 732
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 1, Order 2 Rule 3Constitution of India, 1950 — Article 226, 227
High Courts16 Jan 2006Dismissed
Commissioner of Income Tax Vs Bank of Punjab Ltd.
Punjab And Haryana At Chandigarh · (2006) 206 CTR 651 : (2006) 286 ITR 630 : (2007) 161 TAXMAN 374
Income Tax (Appellate Tribunal) Rules, 1963 — Rule 29Income Tax Act, 1961 — Section 260A, 43(6)
High Courts13 Jan 2006Dismissed
Ex. Sepoy Surinder Singh Vs Union of India and others
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Civil) 128
Constitution of India, 1950 — Article 226, 227
High Courts13 Jan 2006Dismissed
Sant Baba Darshan Singh Sewak Baba Kharak Singh Vs School Beerh Baba Budha Sahib and Others
Punjab And Haryana At Chandigarh · (2006) 142 PLR 621 : (2006) 2 RCR(Civil) 160
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3), 23, 51
High Courts13 Jan 2006Dismissed
United India Insurance Company Limited Vs Smt. Ridhi Kapoor and Others
Punjab And Haryana At Chandigarh · (2006) 2 ACC 190 : (2006) 142 PLR 517
Motor Vehicles Act, 1988 — Section 170
High Courts13 Jan 2006Dismissed
Jai Narain Vs Smt. Sona Devi
Punjab And Haryana At Chandigarh · (2006) 2 CivCC 99 : (2006) 143 PLR 573 : (2006) 2 RCR(Civil) 213
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 3, 100Registration Act, 1908 — Section 17, 17(1), 17(2)Specific Relief Act, 1963 — Section 34