High Courts03 Feb 2006Dismissed
State of Punjab Vs Shabeg Singh and Others
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Criminal) 649
Penal Code, 1860 (IPC) — Section 392, 411
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,626 of 4,620
High Courts03 Feb 2006Dismissed
Gurmeet Singh and Others LRs. of Jagir Singh Vs Gurdial Singh and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 300
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, Order 1 Rule 8, Order 1 Rule 8(1), Order 1 Rule 8(2), Order 1 Rule 9
High Courts03 Feb 2006
Uma Devi Vs Manoj
Punjab And Haryana At Chandigarh · (2006) 1 FJCC 693 : (2006) 1 HLR 637 : (2006) 2 RCR(Civil) 467
High Courts03 Feb 2006
Satpal Sharma Pujari Vs Chand Parkash Maghan and others
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Civil) 248
High Courts03 Feb 2006Allowed
Abdul Sattar Vs Bashir
Punjab And Haryana At Chandigarh · (2006) 3 CivCC 532 : (2006) 143 PLR 412 : (2006) 2 RCR(Civil) 535
Constitution of India, 1950 — Article 227
High Courts03 Feb 2006Allowed
Mahender Kumar Vs Sri Ram and Another
Punjab And Haryana At Chandigarh · (2006) 2 CivCC 341 : (2006) 143 PLR 849 : (2006) 2 RCR(Civil) 473
High Courts03 Feb 2006Dismissed
Jai Singh Vs Hawa Singh and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 850 : (2006) 2 RCR(Civil) 474
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14Haryana Panchayati Raj Act, 1994 — Section 176
High Courts03 Feb 2006Allowed
Tarsem Chand Vs Des Raj
Punjab And Haryana At Chandigarh · (2006) 2 CivCC 500
High Courts02 Feb 2006Dismissed
Satyavir Singh and Others Vs High Court of Punjab and Haryana
Punjab And Haryana At Chandigarh · (2006) 3 SLJ 366
High Courts02 Feb 2006Allowed
Baljit Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Criminal) 300
Penal Code, 1860 (IPC) — Section 498A
High Courts02 Feb 2006Dismissed
Jagmal Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 02 P&H CK 0154
Penal Code, 1860 (IPC) — Section 323, 34
High Courts02 Feb 2006Allowed
Yogesh Kumar and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Criminal) 336
Penal Code, 1860 (IPC) — Section 304B, 406
High Courts02 Feb 2006
United India Insurance Company Ltd. Vs Nathu Singh and Others
Punjab And Haryana At Chandigarh · (2006) 2 ACC 754
High Courts02 Feb 2006Dismissed
Ashok Kumar alias Bhola Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Criminal) 655
Penal Code, 1860 (IPC) — Section 323, 324, 34
High Courts02 Feb 2006
State of Haryana and Others Vs Karamjit Singh and Others
Punjab And Haryana At Chandigarh · (2006) 2 CivCC 373 : (2006) 143 PLR 839 : (2006) 2 RCR(Civil) 418
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts02 Feb 2006
Punjab Financial Corporation Limited and Another Vs Official Liquidator Attached to Punjab and Haryana High Court and Another
Punjab And Haryana At Chandigarh · (2006) 134 CompCas 611 : (2006) 143 PLR 507 : (2007) 78 SCL 130
Companies (Court) Rules, 1959 — Rule 147, 148Companies Act, 1956 — Section 529, 529(1), 529ARecovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19
High Courts02 Feb 2006
Harbhajan Singh @ Bhajan Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2006) 2 ILR (P&H) 35
High Courts02 Feb 2006Allowed
Rajesh Kumar Vs Des Raj Arora and Others
Punjab And Haryana At Chandigarh · (2006) 2 CivCC 708 : (2006) 143 PLR 2
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19, Order 5 Rule 19AConstitution of India, 1950 — Article 227
High Courts02 Feb 2006Allowed
Rikhi Ram Vs Land Acquisition Collector-cum-Sub Divisional Magistrate and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 253 : (2006) 3 RCR(Civil) 432
Land Acquisition Act, 1894 — Section 18, 4, 6
High Courts02 Feb 2006
Sucha Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2006) 17 CriminalCC 589