High Courts14 Feb 2006
Nihal Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) CriLJ 2810
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 175, 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 307
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,624 of 4,620
High Courts10 Feb 2006Dismissed
Ajaib Singh and Another Vs Bank of Punjab Ltd. and Others
Punjab And Haryana At Chandigarh · (2006) 4 BC 555 : (2006) 143 PLR 13
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 39 Rule 1, Order 39 Rule 2, 151Income Tax Rules, 1962 — Rule 60
High Courts10 Feb 2006
Parmod Bhushan Pal Vs Bachan Singh
Punjab And Haryana At Chandigarh · (2006) 2 PLR 836 : (2006) 2 RCR(Civil) 381
High Courts10 Feb 2006Dismissed
National Insurance Co. Ltd. Vs Smt. Urmila and Others
Punjab And Haryana At Chandigarh · (2008) ACJ 1381 : (2006) 143 PLR 116 : (2006) 2 RCR(Civil) 268
Motor Vehicles Act, 1988 — Section 134, 149(2), 166
High Courts10 Feb 2006Dismissed
Maghar Singh Vs Harjinder Kaur and Others
Punjab And Haryana At Chandigarh · (2006) 2 CivCC 341 : (2006) 2 CivCC 296 : (2006) 143 PLR 848 : (2006) 2 RCR(Civil) 473 : (2006) 2 RCR(Criminal) 738
Civil Procedure Code, 1908 (CPC) — Section 125Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 9
High Courts10 Feb 2006Dismissed
New India Assurance Company Limited Vs Bhagwanti Devi and Others
Punjab And Haryana At Chandigarh · (2007) 2 ACC 861 : (2007) 112 FLR 375 : (2006) 144 PLR 342 : (2006) 4 RCR(Civil) 738
High Courts09 Feb 2006Dismissed
Ravinder Kumar Vs Haryana Urban Development Authority and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 847 : (2006) 2 RCR(Civil) 472
High Courts09 Feb 2006
Gurinder Singh Goraya Vs Chief Administrator, HUDA and Another
Punjab And Haryana At Chandigarh · (2006) 143 PLR 841 : (2006) 2 RCR(Civil) 436
High Courts09 Feb 2006Allowed
Mohinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 269 : (2006) 2 RCR(Criminal) 853
Constitution of India, 1950 — Article 226, 227General Clauses Act, 1897 — Section 9Punjab Panchayati Raj Act, 1994 — Section 19, 19(1), 19(2)
High Courts09 Feb 2006Dismissed
Dr. N.K. Bhatia Vs Maharawal Khewaji Religious and Charitable Trust (Regd.)
Punjab And Haryana At Chandigarh · (2006) 143 PLR 172 : (2006) 2 RCR(Civil) 348
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 101, 102, 103, 104, 105
High Courts09 Feb 2006Dismissed
Jagga Singh Vs Jagtar Singh and Others
Punjab And Haryana At Chandigarh · AIR 2007 P&H 16 : (2006) 143 PLR 360
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5, 33(1) , 60
High Courts09 Feb 2006Dismissed
Satwant Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) CriLJ 2335
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts09 Feb 2006
Vivek Goenka Vs Col. Ram Singh
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Criminal) 700
Press and Registration of Books Act, 1867 — Section 7
High Courts09 Feb 2006
Harvinder Singh and Others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Criminal) 615
Criminal Procedure Code, 1973 (CrPC) — Section 218
High Courts09 Feb 2006Dismissed
Pritpal Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 17 CriminalCC 627
Penal Code, 1860 (IPC) — Section 304B
High Courts09 Feb 2006Dismissed
Pritpal Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Criminal) 741
Penal Code, 1860 (IPC) — Section 304B
High Courts08 Feb 2006
Tarsem Lal and Another Vs Savita Sharma and Others
Punjab And Haryana At Chandigarh · (2006) 2 ACC 845
Motor Vehicles Act, 1988 — Section 166
High Courts08 Feb 2006
Ram Singh and Others Vs Joginder Singh and Others
Punjab And Haryana At Chandigarh · (2006) 4 ACC 143 : (2006) 2 RCR(Civil) 550
High Courts08 Feb 2006Dismissed
National Insurance Co. Ltd. Vs Bhateri and Others
Punjab And Haryana At Chandigarh · (2007) ACJ 1842
High Courts08 Feb 2006
National Insurance Company Ltd. Vs Smt. Bimla Devi and Others
Punjab And Haryana At Chandigarh · (2007) ACJ 28 : (2006) 143 PLR 415 : (2006) 2 RCR(Civil) 524