High Courts07 Aug 2006Dismissed
State of Haryana and Others Vs Goel Projects Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2007) 1 ARBLR 444 : (2006) 4 RCR(Civil) 361
Arbitration and Conciliation Act, 1996 — Section 31
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,576 of 4,620
High Courts07 Aug 2006Allowed
Gurmail Singh Vs Ramanjeet Kaur
Punjab And Haryana At Chandigarh · (2007) 146 PLR 576 : (2007) 2 RCR(Civil) 2
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts07 Aug 2006
Naib Subedar Indraj Kumar Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0109
High Courts07 Aug 2006Dismissed
Sube Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0092
Limitation Act, 1963 — Section 5
High Courts07 Aug 2006Dismissed
Dharam Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0090
High Courts07 Aug 2006Dismissed
Sukhwinder Singh Vs State of Punjab and Another Hardeep Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0070
Punjab Police Rules, 1934 — Rule 13.8A
High Courts07 Aug 2006
Gopi Chand Vs Davender Mangla and others
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 320
Penal Code, 1860 (IPC) — Section 148, 149
High Courts07 Aug 2006Dismissed
Sulinder Kumar Vs Central Administrative Tribunal and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0027
High Courts07 Aug 2006Dismissed
Pardeep Kumar Vs Bharat Sanchar Nigam Ltd. and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 59
Constitution of India, 1950 — Article 14
High Courts07 Aug 2006Dismissed
M/s. Gonda Mal Kulwant Rai Vs Satish Kumar
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0021
High Courts07 Aug 2006
Iqbal chela Mahant Janki Dass and another Vs Mahant Jairam Dass chela Janki Dass and another
Punjab And Haryana At Chandigarh · (2006) 4 ICC 573 : (2007) 1 PLR 144 : (2006) 4 RCR(Civil) 332
High Courts04 Aug 2006Dismissed
Ved Parkash and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0565
High Courts04 Aug 2006Dismissed
Harikesh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0564
High Courts04 Aug 2006Allowed
Balbir Singh Vs Kashmiri Lal
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 759 : (2007) 145 PLR 407 : (2006) 4 RCR(Civil) 456
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts04 Aug 2006Allowed
Gian Chand and Others Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (2007) 145 PLR 394 : (2007) 1 RCR(Civil) 758
Constitution of India, 1950 — Article 226, 227Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 17, 18, 8, 9
High Courts04 Aug 2006Dismissed
Chander Mohan and Others Vs Municipal Committee and Another
Punjab And Haryana At Chandigarh · (2006) 144 PLR 338
Punjab Municipal Act, 1911 — Section 193, 195, 195A
High Courts04 Aug 2006Dismissed
Suresh Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0408
High Courts04 Aug 2006Dismissed
Dr. Astha Takkar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0405
High Courts04 Aug 2006
Raj Kumar Vs Om Parkash and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0389
High Courts04 Aug 2006
Balwant Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0340
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47