High Courts07 Aug 2006
Harbans Singh Vs Gurninder Singh and Another
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0483
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,575 of 4,620
High Courts07 Aug 2006Dismissed
Ghanshyam Dass Relhan Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0472
High Courts07 Aug 2006Dismissed
Commissioner of Central Excise Commissionerate Vs Vallabh Steel Ltd.
Punjab And Haryana At Chandigarh · (2006) 203 ELT 208 : (2008) 11 STR 101
Central Excises and Salt Act, 1944 — Section 35(C)(1)
High Courts07 Aug 2006
Jasmer Chand and Others Vs Satpal and Others
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 245 : (2006) 144 PLR 795 : (2006) 4 RCR(Civil) 228
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts07 Aug 2006
Ganpat Rai Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 92
Penal Code, 1860 (IPC) — Section 302, 304, 307, 324, 34
High Courts07 Aug 2006Dismissed
Gram Panchayat Vs Sukhdev Singh and Others
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Civil) 865
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42Punjab Village Common Lands (Regulation) Act, 1961 — Section 11, 13
High Courts07 Aug 2006Dismissed
Kuldeep Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0353
Constitution of India, 1950 — Article 226
High Courts07 Aug 2006Dismissed
Om Parkash Vs The Presiding Officer, Industrial Tribunal-cum-Labour Court and Another
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0315
Constitution of India, 1950 — Article 226, 227
High Courts07 Aug 2006
Raj Pal Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 457
High Courts07 Aug 2006
Rachhpal Singh Vs Harswaran Singh and others
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 671
High Courts07 Aug 2006
Nirmal Kaur and another Vs Balbir Singh and another
Punjab And Haryana At Chandigarh · (2007) 1 PLR 82 : (2006) 4 RCR(Civil) 458
High Courts07 Aug 2006
Ram Rachhpal Jethi Vs None
Punjab And Haryana At Chandigarh · (2007) 1 PLR 172 : (2006) 4 RCR(Civil) 360
High Courts07 Aug 2006
Gurdev Kaur Vs Jaspal Singh and Ors.
Punjab And Haryana At Chandigarh · (2006) 4 Law Herald 3012 : (2006) 3 LLR 625 : (2007) 1 RCR(Civil) 621
High Courts07 Aug 2006Allowed
V.M. Chopra Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0263
High Courts07 Aug 2006Dismissed
United India Insurance Company Limited and Others Vs Dalip Singh and Another Dalip Singh and Another Vs United India Insurance Company Limited and Others
Punjab And Haryana At Chandigarh · (2007) 146 PLR 499 : (2007) 2 RCR(Civil) 321
Partnership Act, 1932 — Section 69
High Courts07 Aug 2006
Kale alias Kuldeep and Others Vs State of Haryana State of Haryana Vs Umed Singh and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0254
Penal Code, 1860 (IPC) — Section 148, 149, 302, 304, 308
High Courts07 Aug 2006
Shambu Dutt Vs Hushan Lal
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0251
High Courts07 Aug 2006Dismissed
Prem Bahadur Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0239
Constitution of India, 1950 — Article 226
High Courts07 Aug 2006Dismissed
Telu Vs Fakir Chand
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 562 : (2006) 144 PLR 410 : (2006) 4 RCR(Civil) 252
High Courts07 Aug 2006Allowed
Arvinder Kaur Vs Harjinder Singh
Punjab And Haryana At Chandigarh · AIR 2007 P&H 24 : (2007) 2 CivCC 476 : (2007) 1 RCR(Civil) 622
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13, 9Penal Code, 1860 (IPC) — Section 498A