High Courts25 Mar 2008Dismissed
Om Parkash Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2008) 3 RCR(Criminal) 415
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 475Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,398 of 4,622
High Courts25 Mar 2008Dismissed
Pusham Bansal Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2008) 220 CTR 312 : (2009) 316 ITR 256 : (2008) 173 TAXMAN 448
Income Tax Act, 1961 — Section 143, 144, 153, 260A
High Courts25 Mar 2008Allowed
Rattan Singh Dalal Vs Haryana Financial Corporation and Another
Punjab And Haryana At Chandigarh · (2008) 3 PLR 145 : (2009) 1 RCR(Civil) 163
State Financial Corporations Act, 1951 — Section 29
High Courts25 Mar 2008
Arvind Kumar Garg Vs State Bank of India and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 596
Constitution of India, 1950 — Article 14
High Courts25 Mar 2008Dismissed
Commissioner of Income Tax Vs Supreme Builders
Punjab And Haryana At Chandigarh · (2008) 217 CTR 281 : (2008) 303 ITR 1 : (2008) 174 TAXMAN 228
Income Tax Act, 1961 — Section 143, 260A
High Courts25 Mar 2008Dismissed
Commissioner of Income Tax Vs Jai Parkash
Punjab And Haryana At Chandigarh · (2008) 217 CTR 77 : (2008) 171 TAXMAN 233
Income Tax Act, 1961 — Section 132, 139, 143, 158BB, 158BC
High Courts25 Mar 2008Allowed
Harish Chand and Another Vs Rameshwar Dayal Mangla alias Ramesh Chand
Punjab And Haryana At Chandigarh · (2008) 3 CivCC 758 : (2008) 151 PLR 411 : (2009) 5 RCR(Civil) 96 : (2008) 2 RCR(Rent) 103
Easements Act, 1882 — Section 52
High Courts25 Mar 2008Allowed
Bhupinder Singh Vs The State Bank of Patiala
Punjab And Haryana At Chandigarh · AIR 2008 P&H 148 : (2008) 3 PLR 148
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 2
High Courts25 Mar 2008Allowed
Hazara Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 2 PLR 778
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 306
High Courts25 Mar 2008Dismissed
Shanker Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 3 RCR(Criminal) 344
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts25 Mar 2008Allowed
Raghbir Singh Bal Vs Ravinder Kumar Bakshi and Others
Punjab And Haryana At Chandigarh · (2008) 24 CriminalCC 884
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts25 Mar 2008Allowed
Raghbir Singh Bal Vs Ravinder Kumar Bakshi and others
Punjab And Haryana At Chandigarh · (2008) 2 RCR(Criminal) 568
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1), 482Penal Code, 1860 (IPC) — Section 308, 323, 325, 331, 332
High Courts24 Mar 2008Allowed
Manoj Kumar and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) CriLJ 3128
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 433Evidence Act, 1872 — Section 114
High Courts24 Mar 2008Dismissed
Gurprem Dass Vs Central Administative Tribunal and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 562
Constitution of India, 1950 — Article 142, 21, 47
High Courts24 Mar 2008Allowed
Union Territory, Chandigarh Administration and Others Vs Central Administrative Tribunal, Chandigarh Bench and Another
Punjab And Haryana At Chandigarh · (2008) 2 PLR 565
Administrative Tribunals Act, 1985 — Section 19Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 148, 149, 302, 304, 307
High Courts24 Mar 2008Dismissed
Reshma Vs Krishan Kumar etc.
Punjab And Haryana At Chandigarh · (2008) 151 PLR 618 : (2008) 4 RCR(Civil) 802
Motor Vehicles Act, 1988 — Section 140, 141
High Courts24 Mar 2008Dismissed
City Clinic Pvt. Ltd. and Another Vs Debts Recovery Appellate Tribunal and Others
Punjab And Haryana At Chandigarh · (2008) 3 PLR 142 : (2009) 1 RCR(Civil) 160
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 17
High Courts24 Mar 2008Dismissed
Dhan Raj and Another Vs Sat Pal and Another
Punjab And Haryana At Chandigarh · (2008) 4 CivCC 369 : (2008) 152 PLR 65
Civil Procedure Code, 1908 (CPC) — Section 35AHindu Succession Act, 1956 — Section 10, 17, 3, 8, 9Registration Act, 1908 — Section 17
High Courts24 Mar 2008Dismissed
Commissioner of Income Tax Vs Rajnish Nath Aggarwal
Punjab And Haryana At Chandigarh · (2008) 219 CTR 590
Income Tax Act, 1961 — Section 143, 260A, 271
High Courts24 Mar 2008Allowed
Balwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 26 CriminalCC 899
Criminal Procedure Code, 1973 (CrPC) — Section 451