Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 52, 55, 57Negotiable Instruments Act, 1881 (NI) — Section 15

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High Courts28 Mar 2008Allowed

Sohan Singh Vs Murti Rani and Others

Punjab And Haryana At Chandigarh · AIR 2008 P&H 129 : (2008) 3 CivCC 711 : (2008) 2 PLR 591 : (2008) 3 RCR(Civil) 448

Civil Procedure Code, 1908 (CPC) — Section 11, 151Evidence Act, 1872 — Section 13, 40, 41, 44, 68Transfer of Property Act, 1882 — Section 59A, 91

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High Courts28 Mar 2008Dismissed

Devinder Singh Vs Food Corporation of India and Others

Punjab And Haryana At Chandigarh · (2008) 118 FLR 208 : (2008) 3 LLJ 30 : (2008) 2 PLR 570 : (2008) 2 RCR(Civil) 434

Payment of Gratuity Act, 1972 — Section 4

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High Courts28 Mar 2008Allowed

Smt. Anchi Devi Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (2008) 218 CTR 11

Income Tax Act, 1961 — Section 142, 143, 147, 148, 153

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High Courts28 Mar 2008Dismissed

M/s. Golden Iron and Steel Forging Vs Union of India and others

Punjab And Haryana At Chandigarh · (2008) 03 P&H CK 0132

Constitution of India, 1950 — Article 13, 14, 19(1), 300ALand Acquisition Act, 1894 — Section 11, 17A, 18, 23, 23(1)National Highways Act, 1956 — Section 3, 3A, 3A(1), 3C, 3C(1)

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High Courts28 Mar 2008

Ven. Jampel Gyastso and another Vs Post Graduate Institute of Medical Education and Research, Chandigarh (P.G.I.) and another

Punjab And Haryana At Chandigarh · (2008) 4 RCR(Civil) 297

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High Courts28 Mar 2008Dismissed

Commissioner of Income Tax Vs Smt. Anchi Devi

Punjab And Haryana At Chandigarh · (2008) 218 CTR 16 : (2008) 171 TAXMAN 228

Income Tax Act, 1961 — Section 142, 143, 147, 148, 153

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High Courts28 Mar 2008Allowed

Satish Kumar Ahuja Vs Punjab Financial Corporation

Punjab And Haryana At Chandigarh · AIR 2008 P&H 167 : (2008) 3 PLR 156 : (2009) 1 RCR(Civil) 166

General Clauses Act, 1897 — Section 10State Financial Corporations Act, 1951 — Section 29

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High Courts28 Mar 2008Allowed

Dalbir Singh Vs The State of Punjab

Punjab And Haryana At Chandigarh · (2008) 03 P&H CK 0042

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50, 52, 55, 57

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High Courts28 Mar 2008Dismissed

Baljit Kaur and Another Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2008) 3 CivCC 545 : (2008) 2 DMC 861 : (2008) 151 PLR 326 : (2008) 3 RCR(Civil) 109

Hindu Marriage Act, 1955 — Section 15, 5, 8Special Marriage Act, 1954 — Section 15

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High Courts27 Mar 2008

Bhim Singh and others Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2008) 2 RCR(Criminal) 945

Constitution of India, 1950 — Article 14, 19, 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 433APenal Code, 1860 (IPC) — Section 148, 149, 302, 324, 326

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High Courts27 Mar 2008Allowed