High Courts27 Mar 2008Dismissed
Blowell Auto (P) Ltd. Vs Assistant Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2008) 219 CTR 185 : (2009) 177 TAXMAN 261
Income Tax Act, 1961 — Section 143, 260A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,397 of 4,622
High Courts27 Mar 2008Allowed
Daljit Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2008) 03 P&H CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts27 Mar 2008Dismissed
Sukhdev Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2008) 03 P&H CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 100(4), 103, 313
High Courts26 Mar 2008Allowed
Jasbir Singh alias Jassa Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 3 RCR(Criminal) 42
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114(g)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 35, 54
High Courts26 Mar 2008Allowed
Charanjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 24 CriminalCC 782
Penal Code, 1860 (IPC) — Section 182, 379
High Courts26 Mar 2008Dismissed
Ismile Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 4 RCR(Criminal) 314
Penal Code, 1860 (IPC) — Section 364, 386
High Courts26 Mar 2008Dismissed
Jaswant Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2008) 4 RCR(Criminal) 256
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338, 427
High Courts26 Mar 2008Dismissed
Pawan Kumar Garg Vs Chief Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (2009) 222 CTR 581
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 127, 132, 153A, 19
High Courts26 Mar 2008Dismissed
Raj Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) CriLJ 3205
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 332, 333, 353
High Courts26 Mar 2008
Madan Lal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 3 CivCC 765 : (2008) 151 PLR 549 : (2008) 3 RCR(Civil) 462
High Courts26 Mar 2008Allowed
Surjit Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) CriLJ 3068
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 365, 366, 368, 451, 494
High Courts26 Mar 2008Dismissed
Commissioner of Income Tax Vs Nahar Exports Ltd.
Punjab And Haryana At Chandigarh · (2008) 03 P&H CK 0060
Income Tax Act, 1961 — Section 143, 260A, 263, 80HHC
High Courts26 Mar 2008Dismissed
Commissioner of Income Tax Vs Hardwari Lal (Huf) and Others
Punjab And Haryana At Chandigarh · (2008) 219 CTR 583 : (2009) 312 ITR 151
Income Tax Act, 1961 — Section 155, 260A, 45Land Acquisition Act, 1894 — Section 18
High Courts26 Mar 2008Dismissed
Lawyers's Chamber Welfare Association Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 151 PLR 723 : (2008) 3 RCR(Civil) 781
High Courts26 Mar 2008Dismissed
Mohan Lal Vs Dr. Harbans Singh and Others
Punjab And Haryana At Chandigarh · (2008) 3 CivCC 701 : (2008) 151 PLR 339 : (2008) 3 RCR(Civil) 324 : (2008) 1 RCR(Rent) 644
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts26 Mar 2008
Amar Kaur and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2008) 24 CriminalCC 751
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 406
High Courts25 Mar 2008Allowed
Sucha Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 4 RCR(Criminal) 284
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 460
High Courts25 Mar 2008
Bhupinder Singh Vs State Bank of Patiala and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 124 : (2008) 4 RCR(Civil) 50
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 2, 2(1)
High Courts25 Mar 2008Allowed
Sucha Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 26 CriminalCC 614
Penal Code, 1860 (IPC) — Section 460
High Courts25 Mar 2008Dismissed
Sunita Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 03 P&H CK 0190
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 201, 302