High Courts28 Apr 2008Dismissed
Jawahar Lal Vs Dewan Chand
Punjab And Haryana At Chandigarh · (2008) 4 CivCC 644 : (2008) 152 PLR 273 : (2008) 4 RCR(Civil) 218 : (2008) 2 RCR(Rent) 254
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,389 of 4,622
High Courts25 Apr 2008
Court on its own motion Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 04 P&H CK 0159
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 195, 340Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 191, 192, 193, 194, 197
High Courts25 Apr 2008
Hem Raj Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 3 RCR(Criminal) 475
Criminal Procedure Code, 1973 (CrPC) — Section 313Drugs and Cosmetics Act, 1940 — Section 18(a), 18(c), 27(b)(ii), 28
High Courts25 Apr 2008Allowed
Balwinder Singh @ Binder Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 3 CivCC 478 : (2008) 151 PLR 534 : (2008) 3 RCR(Civil) 1 : (2008) 3 RCR(Criminal) 1
Constitution of India, 1950 — Article 226, 227Hindu Marriage Act, 1955 — Section 11, 12, 15, 18, 5Penal Code, 1860 (IPC) — Section 34, 363, 366, 368, 376
High Courts25 Apr 2008Dismissed
Jagdamba Tea Factory and Others Vs Parshotam Kishan
Punjab And Haryana At Chandigarh · (2008) 3 CivCC 690 : (2008) 151 PLR 388 : (2008) 3 RCR(Civil) 17 : (2008) 1 RCR(Rent) 507
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts25 Apr 2008Dismissed
Bakshi Ram Arora and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2008 P&H 184 : (2008) 3 PLR 167 : (2008) 3 RCR(Civil) 483 : (2009) 5 RCR(Criminal) 136
Constitution of India, 1950 — Article 14Trusts Act, 1882 — Section 3, 4, 5, 6
High Courts25 Apr 2008Allowed
Royal Overseas Khosa Pando Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 4 CivCC 553 : (2008) 3 PLR 201 : (2008) 4 RCR(Civil) 89
Constitution of India, 1950 — Article 226Registration Act, 1908 — Section 17Stamp Act, 1899 — Section 3, 9
High Courts25 Apr 2008Dismissed
Ramesh Sharma Vs Mool Chand and Others
Punjab And Haryana At Chandigarh · (2008) 151 PLR 552 : (2009) 5 RCR(Civil) 164
Arbitration and Conciliation Act, 1996 — Section 11, 16, 24, 33, 5
High Courts25 Apr 2008Dismissed
Abhinav Gupta Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) CriLJ 4536 : (2009) 2 RCR(Criminal) 108
Criminal Procedure Code, 1973 (CrPC) — Section 438Information Technology Act, 2000 — Section 66Penal Code, 1860 (IPC) — Section 406, 420
High Courts25 Apr 2008Allowed
Ranjit Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 04 P&H CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 323, 34, 376, 452, 511
High Courts24 Apr 2008Dismissed
Niranjan Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 3 RCR(Criminal) 69
Penal Code, 1860 (IPC) — Section 307, 34
High Courts24 Apr 2008
Zakir Hussain Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 3 RCR(Criminal) 262
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 366, 366A, 376
High Courts24 Apr 2008Dismissed
Parmjit Kaur Vs State of Punjab and other
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 505
Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156, 156(1), 156(3), 173(8)Penal Code, 1860 (IPC) — Section 346, 347, 364, 365, 366
High Courts23 Apr 2008
Malkiat Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 3 RCR(Criminal) 474
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts23 Apr 2008Allowed
Jaswinder Kaur and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 04 P&H CK 0139
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts23 Apr 2008Dismissed
Pishori Lal Vs Sh. Thakur Ji and Others
Punjab And Haryana At Chandigarh · (2008) 151 PLR 316 : (2008) 3 RCR(Civil) 9 : (2008) 1 RCR(Rent) 495
East Punjab Urban Rent Restriction Act, 1949 — Section 3
High Courts23 Apr 2008
Swaran Singh Vs Bagga Singh
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 58 : (2008) 152 PLR 808 : (2008) 4 RCR(Civil) 426
High Courts23 Apr 2008Dismissed
Hira Chand Vs Sukhdev Raj Jain and Another
Punjab And Haryana At Chandigarh · (2008) 3 PLR 209 : (2008) 3 RCR(Civil) 661 : (2008) 2 RCR(Rent) 80
Civil Procedure Code, 1908 (CPC) — Section 115Transfer of Property Act, 1882 — Section 109
High Courts23 Apr 2008Allowed
Hanif Ali and another Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2008) 4 RCR(Criminal) 261
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 392, 394, 397
High Courts23 Apr 2008
Pargat Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 04 P&H CK 0004
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2(xi), 2(xi)(b), 2(xv), 2(xvi), 2(xxiii)