High Courts05 May 2008Allowed
Raj Kumar and Smt. Parkash Wati Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 05 P&H CK 0044
Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,387 of 4,622
High Courts05 May 2008Dismissed
Umed Singh alias Umed Kumar Vs Balwan Singh and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 635 : (2008) 4 RCR(Civil) 67
High Courts05 May 2008Allowed
Ram Pal and others Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2008) 4 RCR(Criminal) 473
Criminal Procedure Code, 1973 (CrPC) — Section 198, 198(c)Penal Code, 1860 (IPC) — Section 120B, 323, 342, 370, 420
High Courts02 May 2008
Nirmala Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 3 RCR(Criminal) 166
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 446, 446(4)Penal Code, 1860 (IPC) — Section 392, 395, 396, 397, 399
High Courts02 May 2008Dismissed
Surinder Chopra Vs Harbans Kaur
Punjab And Haryana At Chandigarh · (2008) 4 CivCC 38 : (2008) 151 PLR 526 : (2008) 3 RCR(Civil) 315 : (2008) 1 RCR(Rent) 633
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts02 May 2008Dismissed
State of Haryana and Others Vs Ratti Ram
Punjab And Haryana At Chandigarh · (2009) 2 LLJ 37 : (2008) 151 PLR 372 : (2008) 3 RCR(Civil) 176
High Courts02 May 2008Allowed
Rakesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 4 RCR(Criminal) 291
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 376, 377, 511
High Courts01 May 2008Allowed
Hardial Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2008) 26 CriminalCC 592
Limitation Act, 1963 — Section 5
High Courts01 May 2008Allowed
Satwant Singh and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2008) 4 RCR(Criminal) 429
Criminal Procedure Code, 1973 (CrPC) — Section 177, 177, 178, 178, 178(c)Penal Code, 1860 (IPC) — Section 120B, 323, 406, 420, 467
High Courts01 May 2008Dismissed
United India Insurance Company Limited Vs Neena Ghai and Others
Punjab And Haryana At Chandigarh · (2010) ACJ 1770 : (2008) 152 PLR 41 : (2008) 3 RCR(Civil) 545
Motor Vehicles Act, 1988 — Section 166, 170
High Courts01 May 2008Dismissed
Parmeshwar Dutt Sharma Vs U.T. Chandigarh and Others
Punjab And Haryana At Chandigarh · (2008) 151 PLR 381 : (2008) 3 RCR(Civil) 537
Constitution of India, 1950 — Article 14, 38
High Courts01 May 2008Dismissed
Bhagwan Sarup and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 151 PLR 374 : (2008) 3 RCR(Civil) 492
Punjab Panchayati Raj Act, 1994 — Section 23
High Courts01 May 2008
Harvinder Singh Vs Sarwan Singh and another
Punjab And Haryana At Chandigarh · (2008) 3 RCR(Civil) 543
High Courts01 May 2008Allowed
Babli and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 3 PLR 187 : (2008) 3 RCR(Civil) 717
High Courts01 May 2008Allowed
Jaskaran Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) CriLJ 4261 : (2008) 3 RCR(Criminal) 125
Criminal Procedure Code, 1973 (CrPC) — Section 193, 340, 344Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15Penal Code, 1860 (IPC) — Section 193
High Courts01 May 2008Allowed
Harnam Kaur and Another Vs Sukhdev Singh and Others
Punjab And Haryana At Chandigarh · (2009) ACJ 2339 : (2008) 152 PLR 765 : (2008) 4 RCR(Civil) 654
Motor Vehicles Act, 1988 — Section 168
High Courts01 May 2008Allowed
Hardial Singh and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2008) 4 RCR(Criminal) 220
Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 34, 435, 436
High Courts01 May 2008Dismissed
State of U.T. Chandigarh Vs Nachhattar Singh
Punjab And Haryana At Chandigarh · (2008) 4 RCR(Criminal) 216
Criminal Procedure Code, 1973 (CrPC) — Section 378, 482Penal Code, 1860 (IPC) — Section 279, 304A
High Courts30 Apr 2008
Suresh Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 04 P&H CK 0045
Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts30 Apr 2008
Amrit Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 3 RCR(Criminal) 123
Prize Chits and Money Circulation Schemes Banning Act, 1978 — Section 4, 5, 5(b)