High Courts22 Apr 2008Allowed
State of Punjab Vs Sharinder Pal Puri
Punjab And Haryana At Chandigarh · (2008) 3 RCR(Criminal) 83
Criminal Procedure Code, 1973 (CrPC) — Section 173, 227, 244, 245, 245(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,390 of 4,622
High Courts22 Apr 2008Disposed Off
Commissioner of Income Tax, Faridabad Vs Darshan Kumar
Punjab And Haryana At Chandigarh · (2008) 173 TAXMAN 260
Income Tax Act, 1961 — Section 143(3), 147, 148, 260A
High Courts22 Apr 2008Allowed
Mukesh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 3 RCR(Criminal) 733
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173Penal Code, 1860 (IPC) — Section 302
High Courts22 Apr 2008Dismissed
Commissioner of Income Tax Vs Liberty Group Marketing Division
Punjab And Haryana At Chandigarh · (2008) 220 CTR 194 : (2009) 315 ITR 125
Income Tax Act, 1961 — Section 256, 30, 31, 32, 33
High Courts22 Apr 2008Dismissed
New India Assurance Company Limited Vs Usha Yadav and Others
Punjab And Haryana At Chandigarh · (2008) 151 PLR 313 : (2008) 3 RCR(Civil) 111
High Courts22 Apr 2008
Rajesh Bhatia Vs Chairman HN Municipalities Election Tribunal etc.
Punjab And Haryana At Chandigarh · (2009) 1 LLR 221 : (2008) 4 RCR(Civil) 36
High Courts22 Apr 2008Allowed
P.C. Wadhwa and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 3 PLR 214 : (2008) 4 RCR(Civil) 538
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 18, 23, 31, 34
High Courts22 Apr 2008Allowed
Mahesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 04 P&H CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 51, 52, 55, 57
High Courts22 Apr 2008Allowed
Amar Singh @ Kabu Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 26 CriminalCC 653
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts22 Apr 2008Dismissed
Sajiv Vohra (HUF) Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2009) 316 ITR 267
Income Tax Act, 1961 — Section 148
High Courts21 Apr 2008Dismissed
Rajbir Singh alias Raja Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 3 RCR(Criminal) 215
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 323, 354, 376, 511
High Courts21 Apr 2008Allowed
Prem Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 3 RCR(Criminal) 335
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Essential Commodities Act, 1955 — Section 7
High Courts21 Apr 2008Dismissed
Commissioner of Income Tax Vs Kartar Singh
Punjab And Haryana At Chandigarh · (2008) 04 P&H CK 0120
Income Tax Act, 1961 — Section 143(3), 260A
High Courts21 Apr 2008
State of Punjab and others Vs R.P.Monga
Punjab And Haryana At Chandigarh · (2008) 4 RCR(Civil) 360
High Courts21 Apr 2008
Dalip Kaur Vs Zora Singh
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 609
High Courts21 Apr 2008
Jasbir Kaur Vs Kuljit Singh
Punjab And Haryana At Chandigarh · AIR 2008 P&H 168 : (2008) 3 PLR 192 : (2008) 2 RCR(Civil) 929
Civil Procedure Code, 1908 (CPC) — Section 96Contempt of Courts Act, 1971 — Section 11, 12, 2Hindu Marriage Act, 1955 — Section 11, 13, 13B, 15, 17
High Courts21 Apr 2008
Manbhari and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 04 P&H CK 0043
Penal Code, 1860 (IPC) — Section 304, 325, 326
High Courts21 Apr 2008Dismissed
Mithoo Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 2 RCR(Criminal) 886
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 34, 452, 46, 460
High Courts21 Apr 2008Dismissed
The Jalandhar Improvement Trust Vs The Improvement Trust Tribunal and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 769 : (2008) 4 RCR(Civil) 687
Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 28A
High Courts19 Apr 2008Dismissed
Surinder Singh Vs Dr. Davinder Mohan
Punjab And Haryana At Chandigarh · (2008) 4 CivCC 178 : (2008) 3 PLR 133 : (2008) 3 RCR(Civil) 658 : (2008) 2 RCR(Rent) 90