CourtKutchehry.com

COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2026

2,139 judgments · page 72 of 107

High Courts25 May 2026Allowed

Mukul Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1103

Constitution Of India, 1950-Article 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 61(2), 109, 110, 115(2), 117(2), 126(2), 190, 191(2), 296, 351(2)
Read judgment
High Courts25 May 2026Allowed

Gurmukh Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1102

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 482(2)Bharatiya Nyaya Sanhita, 2023-Section 115(2), 118(1), 190, 191(3), 331(6)
Read judgment
High Courts25 May 2026Dismissed

Ranbir Singh Vs State Of Haryana And Another

Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1100

Code Of Criminal Procedure, 1973-Section 439(2)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483(3)Indian Penal Code, 1860-Section 34, 323, 406, 498A, 506
Read judgment
High Courts22 May 2026Allowed

Mohit Soni Vs State Of Punjab And Another

Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1080

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 482(2), 483(3)Bharatiya Nyaya Sanhita, 2023-Section 64, 318(4), 336(2), 336(3), 338, 340(2)Indian Penal Code, 1860-Section 376, 420, 465, 467, 468, 471
Read judgment
High Courts22 May 2026Allowed

Karamjit Kaur Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1079

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 528Code Of Criminal Procedure, 1973-Section 439, 482Narcotic Drugs And Psychotropic Substances Act, 1985-Section 21, 29
Read judgment
High Courts22 May 2026Dismissed

Parmod Kumar Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1074

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Code Of Criminal Procedure, 1973-Section 438
Read judgment
High Courts21 May 2026Allowed

Shankar Bahadur @ Sankar Saud Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1088

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code Of Criminal Procedure, 1973-Section 439Narcotic Drugs And Psychotropic Substances Act, 1985-Section 37, 42, 50
Read judgment