High Courts27 May 2026Disposed Of
Gurjant Singh And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1124
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2026
2,139 judgments · page 71 of 107
High Courts27 May 2026Disposed Of
Gurpreet Singh And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1123
Indian Penal Code, 1860-Section 34, 324, 326, 341, 506Code Of Criminal Procedure, 1973-Section 482
High Courts27 May 2026Disposed Of
Prabhjot Kaur Vs State Of Punjab And Anr
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1122
Indian Penal Code, 1860-Section 120B, 420, 465, 467, 468, 471Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482(2)
High Courts27 May 2026Allowed
Iqbal Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1121
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Negotiable Instruments Act, 1881-Section 138Code Of Criminal Procedure, 1973-Section 82, 482
High Courts27 May 2026Disposed Of
Mandhir Singh And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1120
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts27 May 2026Allowed
Khushi Chourasiya Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1119
Bharatiya Nyaya Sanhita, 2023-Section 61(2), 316(2), 318(4)Protection Of Interest Of Depositors In Financial Establishment Act, 2013-Section 3Banning Of Unregulated Deposit Schemes Act, 2019-Section 21, 22
High Courts26 May 2026Dismissed
M/S Traders And Properties Owners Association (Regd.) Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1099
Constitution Of India, 1950-Article 226, 227Punjab Town Improvement Act, 1922-Section 55
High Courts26 May 2026Allowed
Rahul Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1098
Constitution Of India, 1950-Article 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code Of Criminal Procedure, 1973-Section 439
High Courts26 May 2026Allowed
Jaswinder Singh & Anr Vs State Of Punjab & Anr
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1097
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Section 120B, 420, 465, 468, 471Code Of Criminal Procedure, 1973-Section 320, 482
High Courts26 May 2026Dismissed
Shah Nazar Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1096
Code Of Criminal Procedure, 1973-Section 161, 173, 482Indian Penal Code, 1860-Section 323, 380, 454
High Courts26 May 2026Disposed Of
Jatinder Singh Alias Kalu Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1095
Bharatiya Nyaya Sanhita, 2023-Section 491, 528Code Of Criminal Procedure, 1973-Section 446
High Courts26 May 2026Disposed Of
Abdul Khalid Vs State Of Haryana And Anr
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1094
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 491, 528Code Of Criminal Procedure, 1973-Section 446
High Courts26 May 2026Dismissed
Ashish Bharti @ Ishu Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1093
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Code Of Criminal Procedure, 1973-Section 438Bharatiya Nyaya Sanhita, 2023-Section 61(2), 80
High Courts26 May 2026Allowed
Ekpreet Singh @ Expreet Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1092
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs And Psychotropic Substances Act, 1985-Section 15(c), 60Bharatiya Nyaya Sanhita, 2023-Section 341
High Courts26 May 2026Disposed Of
Lalit Bhushan @ Montu Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1091
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs And Psychotropic Substances Act, 1985-Section 37, 15, 22(c), 29, 61, 67, 85Code Of Criminal Procedure, 1973-Section 173
High Courts26 May 2026Allowed
Iqbal Singh @ Pala Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1090
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code Of Criminal Procedure, 1973-Section 439Narcotic Drugs And Psychotropic Substances Act, 1985-Section 21, 22, 29
High Courts25 May 2026Allowed
Shiv Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1111
Constitution Of India, 1950-Article 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 108
High Courts25 May 2026Allowed
Lovepreet Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1110
Constitution Of India, 1950-Article 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 108
High Courts25 May 2026Allowed
Varinder Singh Brar Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1109
Bharatiya Nyaya Sanhita, 2023-Section 318(2), 336(2)Code Of Criminal Procedure, 1973-Section 320, 482
High Courts25 May 2026Allowed
Ramandeep Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1108
Constitution Of India, 1950-Article 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Section 376(2)(n), 509