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Punjab And Haryana At Chandigarh judgments, 2026

2,139 judgments · page 74 of 107

High Courts19 May 2026Disposed Of

Harpreet Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1066

Indian Penal Code, 1860-Section 420Bharatiya Nyaya Sanhita, 2023-Section 61(2), 109, 324(4)Arms Act, 1959-Section 25, 27
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High Courts18 May 2026Disposed Of

Satinder Pal Singh Vs Ashwani Kumar Dhir

Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1053

Code Of Criminal Procedure, 1973-Section 2(d), 2(n), 2(wa), 2(wa), 24, 200, 372, 377, 378, 378(4), 386Bharatiya Nagarik Suraksha Sanhita, 2023-Section 413, 419(4)Negotiable Instruments Act, 1881-Section 138, 139, 141, 142, 143, 147
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High Courts18 May 2026Disposed Of

Lovepreet Singh @ Lovely Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1051

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs And Psychotropic Substances Act, 1985-Section 15, 21, 27(A), 29, 37, 61, 67Official Secrets Act, 1923-Section 3, 4
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High Courts18 May 2026Disposed Of

Rajpal Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1049

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 482(2)Code Of Criminal Procedure, 1973-Section 438, 438(2)
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High Courts18 May 2026Allowed

Nishu Singh Vs State Of Haryana And Ors

Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1047

Code Of Criminal Procedure, 1973-Section 82, 482Environment Protection Act, 1986-Section 15, 17Indian Penal Code, 1860-Section 174A
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High Courts18 May 2026Disposed Of

Darshan Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1046

Constitution Of India, 1950-Article 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs And Psychotropic Substances Act, 1985-Section 21(c), 29, 37, 42, 50
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High Courts18 May 2026Partly Allowed

Ram Lal And Another Vs State Of Punjab And Another

Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1045

Code Of Criminal Procedure, 1973-Section 155(2), 156(1), 320, 482Indian Penal Code, 1860-Section 120B, 415, 417, 418, 419, 420Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
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High Courts15 May 2026Allowed

Anupam Singla Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1031

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code Of Criminal Procedure, 1973-Section 439Central Goods And Services Tax Act, 2017-Section 132(1)(b), 132(1)(c)
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High Courts15 May 2026Allowed

Jaspreet Singh @ Jassa Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1029

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 482(2)Code Of Criminal Procedure, 1973-Section 438, 438(2)Bharatiya Nyaya Sanhita, 2023-Section 118(1), 126(2), 332(C), 351(2)
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