High Courts24 Aug 2026disposed of
Ravinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0492
Indian Penal Code, 1860-Section 406, 120-BBharatiya Nyaya Sanhita, 2023-Section 316(2), 61(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2026
2,139 judgments · page 37 of 107
High Courts24 Aug 2026dismissed
Madan Lal and others Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0491
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Bharatiya Nyaya Sanhita, 2023-Section 115, 3(5), 329(4), 351(3)
High Courts24 Aug 2026dismissed
Jagseer Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0490
BNSS, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Section 325, 61(2)Punjab Prohibition Cow Slaughter Act, 1955-Section 3, 4, 8
High Courts24 Aug 2026disposed of
Gurdit Singh Vs Financial Commissioner Punjab and Ors
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0489
Punjab Land Revenue Act, 1887-Rule 17
High Courts24 Aug 2026disposed of
Suresh Kumar and others Vs The State of Haryana and another
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0488
Land Acquisition Act, 1894-Section 4, 6Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 101-A, 24(2)Constitution of India-Article 226
High Courts24 Aug 2026dismissed
Shivam Education Society and anr. Vs Union of India and ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0487
Constitution of India-Article 226
High Courts24 Aug 2026dismissed
Hakam Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0486
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483(3), 528Bharatiya Nyaya Sanhita, 2023-Section 318(4)
High Courts24 Aug 2026allowed
M/s Fizza Manpower LLC and others Vs Union Territory of Chandigarh and another
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0485
BNSS, 2023-Section 528Bharatiya Nyaya Sanhita, 2023-Section 316(2), 318(4), 336(3), 338, 340(2), 61(2)Immigration Act-Section 24
High Courts24 Aug 2026allowed
M/s Ireo Grace Realtech Pvt. Ltd. Vs Sandeep Batra and Another
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0484
Real Estate (Regulation and Development) Act, 2016-Section 58
High Courts21 Aug 2026
Hinduja Housing Finance Limited Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 5152
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 14
High Courts21 Aug 2026
M/s The Ajnala Co-operative Sugar Mills Ltd. & Anr. Vs Industrial Tribunal Amritsar Through Its Presiding Officer & Anr.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4850
Constitution of India-Article 226, 227Industrial Disputes Act, 1947-Section 25-F, 2(oo)(bb)
High Courts21 Aug 2026
741499-G JWO B.N.Prasad, ADSO Vs Union Of India & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4843
Constitution of India-Articles 226/227
High Courts21 Aug 2026
Grewal Building Material Store Through Its Proprietor Inderjit Singh & Anr. Vs AU Small Finance Bank Ltd. & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4839
Constitution of India-Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
High Courts21 Aug 2026
Baljinder Singh Vs State Of Punjab & Anr.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4872
Constitution of India-Article 226, 311Punjab Civil Services (General and Common Conditions of Service) Rules, 1994-Rule 7.2(a)Punjab Civil Services (Punishment and Appeal) Rules, 1970
High Courts21 Aug 2026
Amarjit Singh & Ors. Vs State Of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4868
High Courts21 Aug 2026
Rambir Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4867
Code of Civil Procedure, 1908-Section 151Constitution of India-Articles 226, 227
High Courts21 Aug 2026
Prem Lata Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4865
Constitution of India-Articles 226, 227
High Courts21 Aug 2026Allowed
Ved Singh & Ors. Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4898
Haryana Canal and Drainage Act 29 of 1974-Section 18(2), 20(1)
High Courts21 Aug 2026Disposed Of
Ashok Kumar Gupta & Anr. Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4858
CPC-Order 9 Rule 9, Section 151Constitution of India-Article 226, 227Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 24(2), 101-A
High Courts21 Aug 2026
Champa Devi Vs Union Of India & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4894
Constitution of India-Article 226