COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2026

2,139 judgments · page 14 of 107

High Courts11 Sept 2026Allowed

Neeraj Kumar Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1724

Bharatiya Nyaya Sanhita (B.N.S.), 2023-Sections 316(2), 318(4), 61(2), 238(B)Public Examinations (Prevention of Unfair Means) Act, 2024-Sections 10 and 11

Read judgment

High Courts11 Sept 2026Allowed

Varinder Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1725

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Section 21

Read judgment

High Courts11 Sept 2026Dismissed

Punjab State Through Its Chief Secretary & Anr. Vs Pooja Goyal & Ors.

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1726

Motor Vehicles Act, 1988-Section 166Income-tax Act-Section 80CPC-Section 151

Read judgment

High Courts11 Sept 2026Allowed

Krishan Thakur Vs State Of Haryana & Anr.

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1727

IPC-Section 506POCSO-Section 6SC/ST Act-Section 3(2)(V)

Read judgment

High Courts11 Sept 2026Disposed Of

Amrinder Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1677

NDPS Act-Sections 21-C, 29Juvenile Justice Act

Read judgment

High Courts11 Sept 2026Dismissed

Ravinder Pal & Anr. Vs Baldev Krishan & Ors.

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1728

CPC-Order IX Rule 13, Section 151

Read judgment

High Courts11 Sept 2026Dismissed

Mohd. Masrool Khan Vs Sakshi Bhat

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1676

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 379Code of Criminal Procedure, 1973-Section 340

Read judgment

High Courts11 Sept 2026Dismissed

Sunil Kumar Vs Rina & Ors.

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1729

CPC-Order I Rule 10

Read judgment

High Courts11 Sept 2026Allowed

Sukhram Pal Vs Naresh Kumar

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1675

Specific Relief Act, 1963-Section 16 (c)

Read judgment

High Courts11 Sept 2026Disposed Of

Vijay Shankar Sharma & Ors. Vs State Of Haryana & Ors.

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1672

Constitution of India-Article 226, 227

Read judgment

High Courts11 Sept 2026Disposed Of

M/s SR Institute of Advanced Ayurvedic Sciences Private Limited Vs State Of Haryana & Ors.

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1674

Constitution of India-Article 226, 227, 14, 19, 21Haryana Development and Regulation of Urban Areas Act, 1975-Section 3B, 10(2), 10(3), 19

Read judgment

High Courts11 Sept 2026Disposed Of

Krishan Kumar & Anr. Vs State Of Haryana & Ors.

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1673

Constitution of India-Articles 226, 227Haryana Civil Services (Pay) Rules, 2016-Rules 57, 58, 59

Read judgment

High Courts11 Sept 2026Disposed Of

Vivek Kumar Vs State Of Haryana & Ors.

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1671

Constitution of India-Article 226, 227

Read judgment

High Courts11 Sept 2026Disposed Of

Bijender Kumar Vs State Of Haryana & Ors.

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1670

Read judgment

High Courts11 Sept 2026Disposed Of

Ishwar Singh & Ors. Vs State Of Haryana & Ors.

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1669

Constitution of India-Article 226, 14, 19, 21East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948-Section 42East Punjab Holdings (Consolidation and Prevention of Fragmentation) Rules, 1949

Read judgment

High Courts11 Sept 2026Disposed Of