High Courts14 Sept 2026
Ishu Shukla Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1994
BNSS-Section 483BNS, 2023-Sections 109, 103(1), 190, 191(3) & 118(1)Constitution of India-Article 21
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2026
2,139 judgments · page 13 of 107
High Courts14 Sept 2026
Mohan Lal Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1993
BNSS, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Section 15-C, 27-A, 37Excise Act
High Courts14 Sept 2026
Dilbag Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1992
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Section 21(c), 29
High Courts14 Sept 2026
Amritpal Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · 2023 INSC 311
BNSS, 2023-Section 483Cr.P.C.-Section 439NDPS Act, 1985-Sections 21, 29, 27A, 25, 37, 36-A
High Courts14 Sept 2026
Harman Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1990
BNSS, 2023-Section 483IPC-Sections 307, 506, 34, 120-B, 473, 201Arms Act, 1959-Sections 25 & 27
High Courts14 Sept 2026
Deepak Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1989
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Cr.P.C.-Section 439NDPS Act-Sections 22, 29
High Courts14 Sept 2026
Vijay Alias Bijju Alias Vijay Sharma Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1988
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 483, 193Narcotic Drugs and Psychotropic Substances Act, 1985-Section 15-C, 27-A, 37, 36Constitution of India-Article 21
High Courts14 Sept 2026
Rahul @ Kala Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1987
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Cr.P.C.-Section 439BNS, 2023-Section 109(1), 121(1), 132, 221, 3(5), 103(1), 333
High Courts14 Sept 2026Allowed
Gurjit Singh & Ors. Vs State Of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1986
IPC-Sections 323, 324, 341, 148, 149, 325 and 326
High Courts14 Sept 2026
Gurdeep Singh @ Gaggi Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1985
BNSS-Section 483Cr.P.C.-Section 439BNS, 2023-Section 126(2), 109, 115(2), 118(1), 190, 191(3), 117(2), 1118(2), 238
High Courts14 Sept 2026
Gurdita @ Lali Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1984
BNSS, 2023-Section 483BNS, 2023-Sections 191(2), 119(3), 190, 115(2), 118(1), 118(2), 351(2), 117(2), 109IPC-Sections 147, 327, 149, 323, 324, 326, 506, 325, 307
High Courts14 Sept 2026
ASI Kuldeep Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1983
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 218 (including proviso to Section 218)Bharatiya Sakshya Adhiniyam, 2023-Section 127Bharatiya Nyaya Sanhita, 2023-Section 64, 65, 66, 68, 69, 70, 71, 74, 75, 76, 77, 78, 79, 143, 198, 199, 199(b), 200, 210
High Courts11 Sept 2026Allowed
Savej Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1717
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 310(2), 311, 309(4), 309(6), 111, 3(5)Arms Act-Section 25
High Courts11 Sept 2026Allowed
Shakti Sagar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1718
BNSS-Section 483Cr.P.C.-Section 439BNS-Sections 103(1), 109, 126(2), 3(5), 115(2), 118(1), 118(2), 238
High Courts11 Sept 2026Allowed
Shubham Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1719
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Cr.P.C., 1973-Section 439Bharatiya Nyaya Sanhita, 2023-Sections 105, 123, 194
High Courts11 Sept 2026Allowed
Robin Singh Alias Robin Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1720
Bharatiya Nyaya Sanhita (B.N.S.), 2023-Sections 316(2), 318(4), 238(b), 61Public Examinations (Prevention of Unfair Means) Act, 2024-Section 10, 11
High Courts11 Sept 2026Allowed
Arvind Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1721
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 483Cr.P.C.-Section 439IPC-Section 420, 120-B
High Courts11 Sept 2026Dismissed
Manpreet Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1722
NDPS Act-Section 22(c), 61, 85, 50, 22-B, 21-B, 37(1)(b)(ii), 37Constitution of India-Article 21
High Courts11 Sept 2026Allowed
Ankit Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1736
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 358IPC-Sections 302 & 34, 323/506BNS, 2023-Sections 103(1) and 3(5)
High Courts11 Sept 2026Allowed
Kuldeep Singh Vs State Of Haryana & Anr.
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1723
Bharatiya Nyaya Sanhita, 2023-Section 316(2), 318(4)