High Courts08 Sept 2025Disposed Of
Anu Bala Vs Nishant Singh
Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0803
Constitution Of India, 1950 - Article 15(3), 39, 142
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2025
806 judgments · page 29 of 41
High Courts05 Sept 2025Disposed Of
Shiva Ice And Milk Product Vs Ramesh Kumar
Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0802
Code of Criminal Procedure, 1973 - Section 143, 200, 372, 374, 378(4)Negotiable Instruments Act, 1881 - Section 138
High Courts04 Sept 2025Disposed Of
Karan Singh and another Vs Rajasthan Poly Pack and another
Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0801
Constitution Of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 151, Order 9 Rule 9, Order 1 Rule 10
High Courts04 Sept 2025Dismissed
Bhoop Singh Vs HDFC Bank Limited
Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0800
Constitution Of India, 1950 - Article 142Negotiable Instruments Act, 1881 - Section 138
High Courts04 Sept 2025Dismissed
Ram Kumar Vs Chander Bhan and others
Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0799
High Courts04 Sept 2025Disposed Of
Monu Vs State of Haryana
Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0798
Code of Criminal Procedure, 1973 - Section 164, 439Protection of Children from Sexual Offences Act, 2012 - Section 12Indian Penal Code, 1860 - Section 354(A), 354(D), 506, 509
High Courts03 Sept 2025Disposed Of
Ravi Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0797
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482, 482(2)Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 21(b)
High Courts02 Sept 2025Dismissed
Vinay Garg Vs Ashwani Kumar and others
Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0796
Constitution Of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 91, 115, Order 7 Rule 11
High Courts02 Sept 2025Allowed
Dinesh @ Kala Vs State of Haryana
Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0795
Constitution Of India, 1950 - Article 21Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 20(C), 37(1)
High Courts02 Sept 2025Disposed Of
Rishi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0794
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 109(1), 351(2)
High Courts02 Sept 2025Allowed
Reena Rani @ Saini Vs State of Punjab
Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0793
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482, 482(2)Indian Penal Code, 1860 - Section 120(B), 307, 406, 408, 420
High Courts01 Sept 2025Allowed
Manjit Singh @ Saini Vs State of Punjab
Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0792
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Indian Penal Code, 1860 - Section 34, 120(B), 302
High Courts29 Aug 2025Dismissed
Anil Bishwanath Malhotra And Others Vs Union Territory Of Chandigarh And Another
Punjab And Haryana At Chandigarh · (2025) 08 P&H CK 0935
Indian Penal Code, 1860-Section 120B, 167, 193, 201, 204, 218, 294, 384, 354, 354D, 506, 509Prevention Of Corruption Act, 1988-Section 7, 17ACode Of Criminal Procedure, 1973-Section 41A
High Courts29 Aug 2025Disposed Of
Braham Parkash And Others Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2025) 08 P&H CK 0934
Constitution Of India, 1950-Article 226, 227
High Courts29 Aug 2025Disposed Of
Sweety And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2025) 08 P&H CK 0933
Constitution Of India, 1950-Article 226, 227Haryana Civil Services (Pension) Rules, 2016-Rule 8, 8(10), 8(10)(A), 8(10)(B)
High Courts29 Aug 2025Allowed
Raj Kumar Vs Postgraduate Institute Of Medical Education And Research And Another
Punjab And Haryana At Chandigarh · (2025) 08 P&H CK 0932
High Courts29 Aug 2025Dismissed
Haryana State Industrial & Infra. Dev. Corp. Ltd Vs Raj Kumar And Ors
Punjab And Haryana At Chandigarh · (2025) 08 P&H CK 0931
Land Acquisition Act, 1894-Section 4, 6, 9, 11, 12, 18, 28A
High Courts29 Aug 2025Dismissed
Haryana State Industrial & Infra. Dev. Corp. Ltd Vs Kantaraj And Ors
Punjab And Haryana At Chandigarh · (2025) 08 P&H CK 0930
Land Acquisition Act, 1894-Section 4, 6, 9, 11, 12, 18, 28A
High Courts29 Aug 2025Dismissed
Onkar Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 08 P&H CK 0929
Constitution Of India, 1950-Article 226, 227Punjab Land Revenue Rules, 1909-Rule 15
High Courts29 Aug 2025Dismissed
Ankush Kumar And Another Vs Union Territory Of Chandigarh And Others
Punjab And Haryana At Chandigarh · (2025) 08 P&H CK 0928