COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2022

1,322 judgments · page 64 of 67

High Courts27 Jan 2022Disposed Of

Sukhpal Singh Khaira Vs Assistant Director, Directorate Of Enforcement

Punjab And Haryana At Chandigarh · (2022) 01 P&H CK 0070

Constitution Of India, 1950 — Article 14, 21Code Of Criminal Procedure, 1973 — Section 207, 208, 319, 319(1), 439Prevention Of Money Laundering Act, 2002 — Section 3, 4, 43, 44, 44(1)(c), 45, 45(1), 50

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High Courts27 Jan 2022Allowed

Kanishka Narang And Another Vs Harbhajan Singh And Others

Punjab And Haryana At Chandigarh · (2022) 01 P&H CK 0069

Indian Penal Code, 1860 — Section 279, 304A, 338, 427Motor Vehicles Act, 1988 — Section 163A, 163A(3)

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High Courts25 Jan 2022

Ajit Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2022) 01 P&H CK 0068

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 25, 29Indian Penal Code, 1860 — Section 186, 279, 307, 332, 337, 427Arms Act, 1959 — Section 25, 27

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High Courts25 Jan 2022Allowed

Munni Devi Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2022) 01 P&H CK 0067

Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts25 Jan 2022Disposed Of

Harmanpreet Singh Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2022) 01 P&H CK 0066

Code Of Criminal Procedure, 1973 — Section 439, 482Indian Penal Code, 1860 — Section 148, 149, 285, 302, 364, 452Arms Act, 1959 — Section 25

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High Courts24 Jan 2022Disposed Of

Bachhu Singh @ Bachhu Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2022) 01 P&H CK 0065

Indian Penal Code, 1860 — Section 148, 149, 307, 323, 324, 325, 427, 429, 506Code Of Criminal Procedure, 1973 — Section 438, 438(2)

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High Courts24 Jan 2022Allowed

Kalpana Vats And Another Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2022) 01 P&H CK 0064

Code Of Criminal Procedure, 1973 — Section 437A, 438, 446

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High Courts24 Jan 2022Disposed Of

Manoj Kumar Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2022) 01 P&H CK 0063

Indian Penal Code, 1860 — Section 120B, 204, 406, 420, 467, 468, 471, 506Haryana Protection Of Interest Of Depositors (In Finacial Establishment ) Act, 2013 — Section 3Negotiable Instruments Act, 1881 — Section 138

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High Courts24 Jan 2022Disposed Of

Chhminder Kumar Vs State Of Haryana And Another

Punjab And Haryana At Chandigarh · (2022) 01 P&H CK 0062

Indian Penal Code, 1860 — Section 379Code Of Criminal Procedure, 1973 — Section 438, 438(2)

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High Courts24 Jan 2022Disposed Of

Gurbachan Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2022) 01 P&H CK 0061

Indian Penal Code, 1860 — Section 379Mines And Mineral (Development And Regulation) Act, 1957 — Section 21(3)Code Of Criminal Procedure, 1973 — Section 438, 438(2)

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High Courts24 Jan 2022Disposed Of