High Courts02 Feb 2022Allowed
Aashish Gautam Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 02 P&H CK 0006
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2022
1,322 judgments · page 63 of 67
High Courts01 Feb 2022Allowed
Mamta Giri Vs State Of U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2022) 02 P&H CK 0005
Code Of Criminal Procedure, 1973 — Section 82, 83, 437A, 438, 438(1), 446Indian Penal Code, 1860 — Section 302, 304B, 406, 420, 467, 468
High Courts01 Feb 2022Allowed
Lakhwinder Singh @ Shinda Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 02 P&H CK 0004
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 308, 323, 324
High Courts01 Feb 2022Disposed Of
Pankaj Garg Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 02 P&H CK 0003
Indian Penal Code, 1860 — Section 34, 406, 420Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts01 Feb 2022Allowed
Ram Swaroop Alias Pawan Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 02 P&H CK 0002
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15Indian Penal Code, 1860 — Section 392
High Courts01 Feb 2022Allowed
Jagir Singh @ Sukha @ Pamma Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2022) 02 P&H CK 0001
Constitution Of India, 1950 — Article 226Punjab Travel Professional (Regulation) Act, 2013 — Section 13Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts31 Jan 2022Allowed
Ajay @ Babu Ganja Vs UT Chandigarh
Punjab And Haryana At Chandigarh · (2022) 01 P&H CK 0084
Indian Penal Code, 1860 — Section 34, 356, 379B
High Courts31 Jan 2022Dismissed
Denish Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 01 P&H CK 0083
Mines And Minerals (Development And Regulation) Act, 1957 — Section 4(1), 21(1)Indian Penal Code, 1860 — Section 465, 468, 471
High Courts31 Jan 2022Disposed Of
Mufeed Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 01 P&H CK 0082
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 376D, 506Protection Of Children From Sexual Offences Act, 2012 — Section 6
High Courts31 Jan 2022Disposed Of
Aaisha Rahmani And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 01 P&H CK 0081
Constitution Of India, 1950 — Article 226, 227
High Courts31 Jan 2022Disposed Of
Robandeep Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 01 P&H CK 0080
Constitution Of India, 1950 — Article 226, 227
High Courts31 Jan 2022Disposed Of
Narendra Mainwal Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 01 P&H CK 0079
Constitution Of India, 1950 — Article 226Bonded Labour (Abolition) Act, 1976 — Section 16, 17
High Courts28 Jan 2022Dismissed
Ruksina Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 01 P&H CK 0078
Indian Penal Code, 1860 — Section 201, 376, 452, 506Code Of Criminal Procedure, 1973 — Section 173, 340, 340(1), 343, 344, 351Arms Act, 1959 — Section 25
High Courts28 Jan 2022Allowed
Satnam @ Babbu Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 01 P&H CK 0077
Code Of Criminal Procedure, 1973 — Section 437A, 438, 439, 446
High Courts28 Jan 2022Allowed
Ravi Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 01 P&H CK 0076
Code Of Criminal Procedure, 1973 — Section 437A, 438, 446Indian Penal Code, 1860 — Section 427, 447Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 37
High Courts28 Jan 2022Allowed
Nirbhay Singh Vs UT Chandigarh
Punjab And Haryana At Chandigarh · (2022) 01 P&H CK 0075
Indian Penal Code, 1860 — Section 323, 376, 420, 498A, 504, 506, 509Code Of Criminal Procedure, 1973 — Section 125, 319, 439Hindu Marriage Act, 1955 — Section 13B
High Courts28 Jan 2022Allowed
Harmandeep Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2022) 01 P&H CK 0074
Code Of Criminal Procedure, 1973 — Section 437A, 438, 446
High Courts27 Jan 2022Disposed Of
Gurpeet Singh And Anr Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 01 P&H CK 0073
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21Code Of Criminal Procedure, 1973 — Section 439
High Courts27 Jan 2022Disposed Of
Jagdish Chander Kaushik Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2022) 01 P&H CK 0072
Code Of Criminal Procedure, 1973 — Section 173, 437(3), 438, 438(2)Indian Penal Code, 1860 — Section 120B, 409, 420
High Courts27 Jan 2022Allowed
Sandeep Kumar And Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 01 P&H CK 0071
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 25, 29, 50Code Of Criminal Procedure, 1973 — Section 167(2)