High Courts10 Jan 2022Disposed Of
Kulwinder Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 01 P&H CK 0028
Code Of Criminal Procedure, 1973 — Section 482
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2022
1,322 judgments · page 66 of 67
High Courts07 Jan 2022Dismissed
Rupinder Singh Manku Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 01 P&H CK 0027
Indian Penal Code, 1860 — Section 120B, 201, 409, 420, 465, 467, 468, 471, 477APrevention Of Corruption Act, 1988 — Section 7
High Courts07 Jan 2022Allowed
Surjit Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 01 P&H CK 0026
Indian Penal Code, 1860 — Section 34, 304Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21
High Courts07 Jan 2022Disposed Of
Sunny Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 01 P&H CK 0025
Indian Penal Code, 1860 — Section 34, 302, 307, 323, 324, 506
High Courts07 Jan 2022Disposed Of
Ram Alias Rama Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 01 P&H CK 0024
Indian Penal Code, 1860 — Section 148, 149, 323, 452Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts07 Jan 2022Disposed Of
Jagir Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2022) 01 P&H CK 0023
Indian Penal Code, 1860 — Section 409Code Of Criminal Procedure, 1973 — Section 438, 438(2)
High Courts07 Jan 2022Allowed
Sahil Kumar @ Billa Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2022) 01 P&H CK 0022
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 420Information Technology Act, 2008 — Section 66C
High Courts06 Jan 2022Dismissed
Vikas Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 01 P&H CK 0021
Indian Penal Code, 1860 — Section 34, 216, 302, 449Arms Act, 1959 — Section 25, 27, 30
High Courts06 Jan 2022Allowed
Pawandeep Singh @ Pawan Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2022) 01 P&H CK 0020
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 379B
High Courts06 Jan 2022Allowed
Aakash @ Kalu Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 01 P&H CK 0019
Code Of Criminal Procedure, 1973 — Section 173, 439Indian Penal Code, 1860 — Section 34, 307Arms Act, 1959 — Section 25
High Courts06 Jan 2022Allowed
Jagmeet Singh And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 01 P&H CK 0018
Indian Penal Code, 1860 — Section 34, 323, 324, 325, 326, 506Code Of Criminal Procedure, 1973 — Section 482
High Courts06 Jan 2022Disposed Of
Balwinder Pal Alias Kala Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2022) 01 P&H CK 0012
Code Of Criminal Procedure, 1973 — Section 320, 320(6), 397, 401Negotiable Instruments Act, 1881 — Section 138, 147
High Courts05 Jan 2022Allowed
Raj Kumar Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2022) 01 P&H CK 0011
Indian Penal Code, 1860 — Section 34, 406, 420, 506Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts05 Jan 2022Disposed Of
Amrinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 01 P&H CK 0010
Indian Penal Code, 1860 — Section 304A, 314Code Of Criminal Procedure, 1973 — Section 438, 438(2)
High Courts05 Jan 2022Allowed
Labh Singh @ Labha And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2022) 01 P&H CK 0009
Indian Penal Code, 1860 — Section 148, 149, 323, 325, 427, 452Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts05 Jan 2022Dismissed
Sukhjit Kaur Vs State Of Punjab & Others
Punjab And Haryana At Chandigarh · (2022) 01 P&H CK 0002
Constitution Of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 302, 307Guardians And Wards Act, 1890 — Section 7, 17
High Courts05 Jan 2022
Bikram Singh Majithia Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 01 P&H CK 0001
High Courts04 Jan 2022Allowed
Ram Singh @ Ramu @ Ramu Siteka Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 01 P&H CK 0008
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 18, 21, 25, 27A, 29, 53, 67Indian Penal Code, 1860 — Section 120, 140, 148, 149, 186, 188, 216, 224, 225, 307, 332, 353, 419, 420, 427, 467, 468, 471, 474
High Courts04 Jan 2022Allowed
Vishav @ Bhanu Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 01 P&H CK 0007
Code Of Criminal Procedure, 1973 — Section 437A, 438
High Courts04 Jan 2022Allowed
Rajni Bala Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 01 P&H CK 0006
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 206, 420, 498A