High Courts04 Mar 2022Allowed

Nitin Kumar Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0006

Code Of Criminal Procedure, 1973 — Section 437A, 438, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 34
High Courts03 Mar 2022Allowed

Sweta Solanki Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0019

Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Indian Penal Code, 1860 — Section 34Evidence Act, 1872 — Section 27
High Courts03 Mar 2022Allowed

Amandeep Singh Alias Aman Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0017

Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2 (viia), 2 (xxiiia), 27, 37
High Courts03 Mar 2022Allowed

Gindi Kaur Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0015

Code Of Criminal Procedure, 1973 — Section 437A, 438, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 37Evidence Act, 1872 — Section 27
High Courts03 Mar 2022Allowed

Vikas Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0011

Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Evidence Act, 1872 — Section 27
High Courts02 Mar 2022Allowed

Ashish Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0005

Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Evidence Act, 1872 — Section 27
High Courts02 Mar 2022Dismissed

Ankit And Others Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0002

Constitution Of India, 1950 — Article 15, 19, 39Indian Penal Code, 1860 — Section 302, 354(3), 375, 376, 377Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 5, 7, 9, 9(m), 10
High Courts28 Feb 2022Allowed

Sajjan Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2022) 02 P&H CK 0081

Code Of Criminal Procedure, 1973 — Section 82, 83, 437A, 438, 438(1), 438(2), 482Indian Penal Code, 1860 — Section 302, 304B, 406, 420, 467, 468
High Courts28 Feb 2022Disposed Of

Karamjit Kaur Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2022) 02 P&H CK 0079

Indian Penal Code, 1860 — Section 420, 465, 457, 468, 471Code Of Criminal Procedure, 1973 — Section 438, 438(2)
High Courts28 Feb 2022Disposed Of

Guramanpreet Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2022) 02 P&H CK 0078

Indian Penal Code, 1860 — Section 148, 149, 186, 332, 341, 353, 427, 506Code Of Criminal Procedure, 1973 — Section 438, 438(2)