High Courts11 Mar 2022Allowed
Tarlok Singh And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0030
Code Of Criminal Procedure, 1973 — Section 173, 320, 482Indian Penal Code, 1860 — Section 120B
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2022
1,322 judgments · page 58 of 67
High Courts11 Mar 2022Allowed
Hardeep Singh @ Cock And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0027
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 148, 149, 452
High Courts11 Mar 2022Allowed
Ranjit Singh And Others Vs Jasvir Kaur And Another
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0026
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 148, 149, 326
High Courts10 Mar 2022Allowed
Deepak Batra @ Kala And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0034
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 148, 149, 452, 511
High Courts10 Mar 2022Allowed
Vikram Chauhan Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0031
Indian Penal Code, 1860 — Section 34, 120B, 302Code Of Criminal Procedure, 1973 — Section 161
High Courts10 Mar 2022Allowed
Harmesh Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0028
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 320, 420, 467, 468, 471
High Courts09 Mar 2022Allowed
Ashu Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0033
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Evidence Act, 1872 — Section 27
High Courts09 Mar 2022Allowed
Rahul Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0029
Code Of Criminal Procedure, 1973 — Section 437A, 438, 446Evidence Act, 1872 — Section 27
High Courts08 Mar 2022Allowed
Rakesh Giri Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0025
Code Of Criminal Procedure, 1973 — Section 154, 437A
High Courts08 Mar 2022Allowed
Gurpreet Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0024
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Evidence Act, 1872 — Section 27
High Courts08 Mar 2022Allowed
Ghukar Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0023
Code Of Criminal Procedure, 1973 — Section 437A, 438, 439, 446Evidence Act, 1872 — Section 27
High Courts08 Mar 2022Allowed
Mangal Singh @ Manga Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0022
Code Of Criminal Procedure, 1973 — Section 437A, 438, 446Evidence Act, 1872 — Section 27
High Courts08 Mar 2022Allowed
Shish Pal Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0021
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Evidence Act, 1872 — Section 27
High Courts07 Mar 2022Dismissed
Jitender Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0020
Pre Natal Diagnostic Techniques Rules, 1996 — Rules 11(1)(2), 11(2), 12, 12(2)Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 120B
High Courts07 Mar 2022Allowed
Rahul Ramesh @ Rahul Sood Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0016
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Evidence Act, 1872 — Section 27
High Courts07 Mar 2022Allowed
Gurbachan Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0012
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Evidence Act, 1872 — Section 27
High Courts04 Mar 2022Allowed
Satnam Singh @ Sandy Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0010
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Evidence Act, 1872 — Section 27
High Courts04 Mar 2022Allowed
Munish Kumar Singla Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0009
Code Of Criminal Procedure, 1973 — Section 439, 446Evidence Act, 1872 — Section 27
High Courts04 Mar 2022Allowed
Satbir @ Natak Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0008
Code Of Criminal Procedure, 1973 — Section 437A, 438, 43, 446Evidence Act, 1872 — Section 27
High Courts04 Mar 2022Allowed
Shingara Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0007
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Evidence Act, 1872 — Section 27