High Courts17 Mar 2022Dismissed
Lucky Upadhyay Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0043
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 279, 304A, 306, 337
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2022
1,322 judgments · page 57 of 67
High Courts16 Mar 2022Allowed
Hakam Singh And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0058
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Indian Penal Code, 1860 — Section 308Evidence Act, 1872 — Section 27
High Courts16 Mar 2022Allowed
Ravi And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0055
Indian Penal Code, 1860 — Section 323, 452Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts16 Mar 2022Allowed
Daya Kishan And Others Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0052
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 325
High Courts16 Mar 2022Allowed
Ravi @ Ravinder Singh And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0051
Indian Penal Code, 1860 — Section 148, 149, 323, 341, 427Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts16 Mar 2022Allowed
Vineet Saini And Others Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0050
Indian Penal Code, 1860 — Section 34, 323, 406, 498A, 506Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts15 Mar 2022Allowed
Darshan Kumar And Ors Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0057
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B
High Courts15 Mar 2022Allowed
Sarif @ Kala Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0056
Code Of Criminal Procedure, 1973 — Section 437A, 438, 446Evidence Act, 1872 — Section 27
High Courts15 Mar 2022Allowed
Ashok Kumar Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0054
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279
High Courts15 Mar 2022Allowed
Balwinder Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0053
Code Of Criminal Procedure, 1973 — Section 173, 320, 482Indian Penal Code, 1860 — Section 34, 147, 148, 149, 307, 323, 324, 326, 452, 506
High Courts15 Mar 2022Allowed
M/S Shree Baba Exports Through Proprietor Ms. Jyotsna Agarwal And Others Vs Commissioner, GST & Central Excise, Commissionerate, Chd. And Another
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0049
Central Excise Act, 1944 — Section 11(A), 11AA, 11A(11), 37B
High Courts14 Mar 2022Allowed
Manoj Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0042
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Evidence Act, 1872 — Section 27
High Courts14 Mar 2022Allowed
Arshdeep Singh @ Chakku Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0041
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Evidence Act, 1872 — Section 27
High Courts14 Mar 2022Allowed
Amar Dass Maan And Another Vs State Of Punjab And Another V
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0040
Indian Penal Code, 1860 — Section 186, 332, 341, 353, 506Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts14 Mar 2022Allowed
Kashmir Singh And Others Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0039
Indian Penal Code, 1860 — Section 34, 379, 447Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts14 Mar 2022Allowed
Jagjit Singh And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0038
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 320, 420
High Courts14 Mar 2022Allowed
Devinder Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0037
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 149, 320, 365
High Courts14 Mar 2022Allowed
Surinder Kumar And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0036
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 307, 324, 326
High Courts14 Mar 2022Partly Allowed
Satnam Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0035
Constitution Of India, 1950 — Article 47Indian Penal Code, 1860 — Section 279, 337, 338Code Of Criminal Procedure, 1973 — Section 235(2), 248(2), 325, 360, 361
High Courts11 Mar 2022Allowed
Krishan Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0032
Code Of Criminal Procedure, 1973 — Section 437A, 438, 446Evidence Act, 1872 — Section 27