High Courts20 Jun 2022Disposed Of
Sumanjeet Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0106
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2022
1,322 judgments · page 38 of 67
High Courts20 Jun 2022Disposed Of
Puran Singh And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0105
Constitution Of India, 1950 — Article 226
High Courts20 Jun 2022Disposed Of
Komalpreet Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0104
Constitution Of India, 1950 — Article 226
High Courts20 Jun 2022Disposed Of
Poonam And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0103
Constitution Of India, 1950 — Article 226
High Courts20 Jun 2022Disposed Of
Jasveer Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0102
Constitution Of India, 1950 — Article 226
High Courts20 Jun 2022Disposed Of
Sarup Khan And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0101
Constitution Of India, 1950 — Article 226
High Courts20 Jun 2022Allowed
Gagandeep And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0100
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 164
High Courts20 Jun 2022Disposed Of
Gurleen Kaur And Anr Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0099
Constitution Of India, 1950 — Article 226
High Courts20 Jun 2022Disposed Of
Angrej Singh And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0098
Constitution Of India, 1950 — Article 226
High Courts20 Jun 2022Allowed
Mejar Singh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0097
Constitution Of India, 1950 — Article 226
High Courts16 Jun 2022Dismissed
Ajaib Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0089
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 420, 494
High Courts16 Jun 2022Disposed Of
Kultar Singh And Anr Vs State Of Punjab And Ors
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0088
High Courts16 Jun 2022Disposed Of
Kumari Priyanka And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0087
Constitution Of India, 1950 — Article 226
High Courts16 Jun 2022Disposed Of
Taniya Rai And Anr Vs State Of Punjab And Ors
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0086
High Courts16 Jun 2022Disposed Of
Mandeep Singh And Anr Vs State Of Punjab And Ors
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0085
High Courts16 Jun 2022Disposed Of
Manpreet Kaur And Anr Vs State Of Punjab And Ors
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0084
High Courts16 Jun 2022Disposed Of
Sujeet Paswan And Anr Vs State Of Punjab And Ors
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0083
High Courts16 Jun 2022Disposed Of
Manisha And Anr Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0082
High Courts16 Jun 2022Disposed Of
Taranjeet Singh And Anr Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0081
High Courts15 Jun 2022Disposed Of
Mahesh Kumar And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0080