High Courts27 Jun 2022Disposed Of
Sachin And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0123
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2022
1,322 judgments · page 37 of 67
High Courts27 Jun 2022Allowed
Manish Kumar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0122
Constitution Of India, 1950 — Article 21
High Courts24 Jun 2022Disposed Of
Komal Choudhary And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0121
Constitution Of India, 1950 — Article 226, 227
High Courts24 Jun 2022Disposed Of
Kavita Rani And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0120
Constitution Of India, 1950 — Article 226, 227
High Courts24 Jun 2022Disposed Of
Nandini And Anr Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0119
Constitution Of India, 1950 — Article 226
High Courts24 Jun 2022Disposed Of
Gurwinder Kaur And Anr Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0118
Constitution Of India, 1950 — Article 226
High Courts23 Jun 2022Allowed
Jaswinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0117
Code Of Criminal Procedure, 1973 — Section 437A, 438, 446Evidence Act, 1872 — Section 27
High Courts23 Jun 2022Allowed
Harpreet Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0116
Code Of Criminal Procedure, 1973 — Section 437A, 438, 446Evidence Act, 1872 — Section 27
High Courts23 Jun 2022Allowed
Mohan Lal And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0113
Code Of Criminal Procedure, 1973 — Section 437A, 438, 446Evidence Act, 1872 — Section 27
High Courts23 Jun 2022Allowed
Vijay Sehrawat Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0112
Code Of Criminal Procedure, 1973 — Section 437A, 438, 446Evidence Act, 1872 — Section 27
High Courts23 Jun 2022Allowed
Pooja And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0108
Constitution Of India, 1950 — Article 21
High Courts22 Jun 2022Allowed
Rekha Rani @ Rekha Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0115
Code Of Criminal Procedure, 1973 — Section 437A, 438, 446Evidence Act, 1872 — Section 27
High Courts22 Jun 2022Allowed
Harpreet Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0114
Code Of Criminal Procedure, 1973 — Section 437A, 438, 446Evidence Act, 1872 — Section 27
High Courts22 Jun 2022Allowed
Ladwinder Singh And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0111
Code Of Criminal Procedure, 1973 — Section 437A, 438, 446Evidence Act, 1872 — Section 27
High Courts22 Jun 2022Allowed
Sarabjeet Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0110
Code Of Criminal Procedure, 1973 — Section 437A, 438, 446Evidence Act, 1872 — Section 27
High Courts22 Jun 2022Disposed Of
Khushpreet Singh And Anr Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0109
Constitution Of India, 1950 — Article 15(3), 21, 226Hindu Marriage Act, 1955 — Section 4A, 5(iii), 6, 7, 8, 11, 13Indian Majority Act, 1875 — Section 2(a), 2(14), 2(14)(vii), 2(14)(xii), 3(1)
High Courts21 Jun 2022Allowed
Manpreet Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0107
Constitution Of India, 1950 — Article 21
High Courts21 Jun 2022Allowed
Shivani Chaudhay And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0096
Constitution Of India, 1950 — Article 21
High Courts21 Jun 2022Allowed
Mahant Prabhjot Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0094
Constitution Of India, 1950 — Article 21
High Courts21 Jun 2022Allowed
Prabhjot Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0093
Constitution Of India, 1950 — Article 21